High Courts17 Apr 2015Dismissed
Dilbag Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 723 of 1,570
High Courts17 Apr 2015Disposed off
Satish Chand and Others Vs Y.S. Parmar
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0041
Constitution of India, 1950 - Article 14, 16, 39(d)
High Courts16 Apr 2015Allowed
Devi Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) LabIC 2461
Industrial Disputes Act, 1947 - Section 10(1)(c), 25(G)
High Courts16 Apr 2015Dismissed
H.P. State Electricity Board Ltd. Vs K.C. Aggarwal
High Court Of Himachal Pradesh · (2015) LabIC 2303
Constitution of India, 1950 - Article 14, 14, 142, 15, 16
High Courts16 Apr 2015Dismissed
State of Himachal Pradesh Vs Kamal Dev
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376, 506
High Courts16 Apr 2015Allowed
Devi Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0046
Industrial Disputes Act, 1947 - Section 10(1)(c), 25(G)
High Courts10 Apr 2015Allowed
Munnu and Others Vs Kaumdi Dhar and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0072
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2
High Courts10 Apr 2015Disposed off
National Insurance Company Ltd. and Others Vs Sumna and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0069
High Courts10 Apr 2015Disposed off
National Insurance Company Ltd. Vs Chandru Devi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0068
High Courts10 Apr 2015Dismissed
National Insurance Company Ltd. Vs Ranjeeta and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0067
Constitution of India, 1950 - Article 41Motor Vehicles Act, 1988 - Section 158, 163-A, 166, 96
High Courts10 Apr 2015Dismissed
Himachal Pradesh Financial Corporation Officer''s Association Vs Himachal Pradesh Financial Corporation
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0066
Constitution of India, 1950 - Article 12, 14Sick Industrial Companies (Special Provisions) Act, 1985 - Section 17(3)State Financial Corporations Act, 1951 - Section 48, 48(1)
High Courts10 Apr 2015Allowed
Sheela Devi Vs Chaudhary Shrawan Kumar H.P. Krishi Vishvavidyalaya
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0065
High Courts10 Apr 2015Allowed
Lata Kumari Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0063
Constitution of India, 1950 - Article 14, 16, 23
High Courts10 Apr 2015Disposed off
Mila Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0034
Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 120-B, 149, 302, 34, 452
High Courts10 Apr 2015Disposed off
Roshan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0033
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302
High Courts09 Apr 2015Disposed off
Anju Vs Krishan Singh Thakur
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0091
Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(ib)
High Courts09 Apr 2015Allowed
Harvinder Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0040
Criminal Procedure Code, 1973 (CrPC) - Section 154, 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 307, 323, 328, 34
High Courts09 Apr 2015Dismissed
Santosh Kumari Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0037
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173, 313Penal Code, 1860 (IPC) - Section 120-B, 302, 34, 365, 372
High Courts09 Apr 2015
State of H.P. Vs Rajak Mohammad
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0032
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Evidence Act, 1872 - Section 114-A, 35Penal Code, 1860 (IPC) - Section 361, 363, 366, 376
High Courts08 Apr 2015Allowed
Pawanbala Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) ALLMR(Cri) 512 : (2015) CriLJ 2678
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 438Penal Code, 1860 (IPC) - Section 306, 498-A