COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 721 of 1,570

High Courts24 Apr 2015Disposed off

Zahid Ali Vs Shubham Chauhan and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0057

Constitution of India, 1950 - Article 41Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 147, 149, 96

High Courts23 Apr 2015Dismissed

Divisional Engineer, Telecom Project Vs Ajit Singh

High Court Of Himachal Pradesh · (2015) LabIC 2638

Industrial Disputes Act, 1947 - Section 2(oo)(bb)

High Courts23 Apr 2015Allowed

Deu Bhan Buda Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0097

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

High Courts23 Apr 2015Dismissed

Charan Dass Vs The Secretary (Revenue) to Govt. of H.P. and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0095

Civil Procedure Code, 1908 (CPC) - Section 100, 80Himachal Pradesh Land Revenue Act, 1954 - Section 163, 171

High Courts23 Apr 2015Dismissed

State of Himachal Pradesh and Others Vs Roshan Lal and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0094

Evidence Act, 1872 - Section 35Land Acquisition Act, 1894 - Section 18, 4, 54

High Courts23 Apr 2015Allowed

Budh Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0093

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50

High Courts23 Apr 2015Allowed

Ramesh Thapa Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0085

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302, 34

High Courts23 Apr 2015Allowed

Surender Singh Chauhan Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0062

Constitution of India, 1950 - Article 21-APenal Code, 1860 (IPC) - Section 120B, 420, 467, 468, 471Prevention of Corruption Act, 1988 - Section 13(2)

High Courts23 Apr 2015

Commissioner of Income Tax Vs Shree Triveni Foods

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0061

Finance (No. 2) Act, 2009 - Section 2(29BA)Income Tax Act, 1961 - Section 143(3), 147, 263, 29, 30Transfer of Property Act, 1882 - Section 106

High Courts23 Apr 2015Disposed off

Chaman Negi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0060

Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 173Penal Code, 1860 (IPC) - Section 468, 471

High Courts23 Apr 2015Disposed off

Kamal Dev Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0059

Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 323, 34, 342, 365

High Courts23 Apr 2015

Raj Kumar Mehra and Others Vs Surinder Mohan

High Court Of Himachal Pradesh · AIR 2015 HP 58

Army Act, 1950 - Section 164, 165Central Excises and Salt Act, 1944 - Section 36Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17

High Courts22 Apr 2015

Hari Nand Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 808

Constitution of India, 1950 - Article 226

High Courts22 Apr 2015Allowed

Pyar Dei Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0101

Industrial Disputes Act, 1947 - Section 10(1)(c), 25(G)

High Courts22 Apr 2015Allowed

Sant Ram Vs Himachal Road Transport Corporation and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0100

Constitution of India, 1950 - Article 14

High Courts22 Apr 2015Disposed off

Rishi Chandel Vs Hon''ble High Court of H.P.

High Court Of Himachal Pradesh · (2015) LabIC 3582

Army Act, 1950 - Section 164, 165Companies Act, 1956 - Section 111(3)Constitution of India, 1950 - Article 136, 136(2), 14, 21, 227(4)

High Courts21 Apr 2015Dismissed

Cosmo Ferrites Limited and Others Vs Rajinder Singh

High Court Of Himachal Pradesh · (2015) LabIC 3801

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151, 9Industrial Disputes Act, 1947 - Section 2, 2(k), 2(s), 25F, 25GSpecific Relief Act, 1963 - Section 38

High Courts21 Apr 2015Dismissed

Prem Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 4 JCC 201 : (2015) 3 RCR(Criminal) 955 : (2015) 3 ShimLC 1658

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313, 457Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29

High Courts21 Apr 2015Allowed

Bhupender Chauhan and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) CriLJ 3007 : (2015) 3 ShimLC 1346

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20(b)(ii)(C), 29

High Courts21 Apr 2015Dismissed

Shweta Sadyal Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 04 SHI CK 0056

Constitution of India, 1950 - Article 320