High Courts01 May 2015Allowed
Govinda Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302, 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 720 of 1,570
High Courts01 May 2015Disposed off
Pooja Devi Vs General Manager, Punjab Roadways and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0038
Motor Vehicles Act, 1988 - Section 166, 184, 187Penal Code, 1860 (IPC) - Section 201, 279, 337, 338
High Courts01 May 2015Dismissed
Oriental Insurance Co. Ltd. Vs Kishan Chand and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0037
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 13, Order 16 Rule 2, Order 16 Rule 21, Order 17 Rule 17, Order 21 Rule 21Criminal Procedure Code, 1973 (CrPC) - Section 195Motor Vehicles Act, 1988 - Section 144, 165, 166, 167, 168
High Courts01 May 2015Dismissed
Jagjeevan Singh and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0036
Constitution of India, 1950 - Article 14, 226
High Courts01 May 2015Disposed off
Het Ram Vs Jeet Ram
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 147, 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
High Courts01 May 2015Dismissed
State of Himachal Pradesh Vs Mizuta Natsuhiro
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts01 May 2015Dismissed
Sudarshan Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0004
High Courts30 Apr 2015Allowed
Bhadar Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0109
Industrial Disputes Act, 1947 - Section 10(1)(c), 25(F)
High Courts30 Apr 2015Disposed off
Ranvir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0106
Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Motor Vehicles Act, 1988 - Section 181Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 60
High Courts30 Apr 2015Allowed
Gian Chand Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0104
Criminal Procedure Code, 1973 (CrPC) - Section 154Motor Vehicles Act, 1988 - Section 184Penal Code, 1860 (IPC) - Section 279, 304-A, 337, 338
High Courts30 Apr 2015Dismissed
Mehar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0102
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts29 Apr 2015Dismissed
Spray Engineering Devices Limited Company Vs Kay Bouvet Engineering Private Limited
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1532
Arbitration Act, 1940 - Section 20Arbitration and Conciliation Act, 1996 - Section 11, 11(12)(b), 2(e), 9Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11, 15, 151, 16, 17
High Courts29 Apr 2015Disposed off
Bhai Ashok Singh and Others Vs Lalita and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0073
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 1, Order 19 Rule 19, Order 19 Rule 2, 100Evidence Act, 1872 - Section 3
High Courts28 Apr 2015Dismissed
Vijay Kumar Vs Vijay Laxmi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0113
Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Evidence Act, 1872 - Section 114
High Courts28 Apr 2015Dismissed
Govind and Others Vs Jiwan Singh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0107
Transfer of Property Act, 1882 - Section 107, 123, 54
High Courts28 Apr 2015Disposed off
Rajesh Pandya and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0105
Factories Act, 1948 - Section 106, 8, 8(2B), 92
High Courts27 Apr 2015Disposed Off
Rocky Sabharwal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 801
Criminal Procedure Code, 1973 (CrPC) - Section 154, 164, 439Penal Code, 1860 (IPC) - Section 323, 341, 354-B, 376, 511
High Courts24 Apr 2015Dismissed
Afzal Vs Rehman Khan and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0108
Civil Procedure Code, 1908 (CPC) - Order 19 Rule 1, Order 19 Rule 2Evidence Act, 1872 - Section 17(1)(b), 3, 49, 91
High Courts24 Apr 2015Dismissed
Oriental Insurance Company Ltd. Vs Veena Devi and Others
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0098
Motor Vehicles Act, 1988 - Section 146, 147, 149, 157, 166
High Courts24 Apr 2015Dismissed
State of Himachal Pradesh Vs Surjit Singh
High Court Of Himachal Pradesh · (2015) 04 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 354, 366, 511Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(i)