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High Court Of Himachal Pradesh judgments

31,399 judgments · page 728 of 1,570

High Courts20 Mar 2015Dismissed

United India Insurance Company Limited Vs Brijbala and Others

High Court Of Himachal Pradesh · (2015) 4 ACC 396 : AIR 2015 HP 34 : (2015) 2 ShimLC 745

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 13, Order 16 Rule 2, Order 16 Rule 21, Order 17 Rule 17, Order 21 Rule 21Motor Vehicles Act, 1988 - Section 146, 155, 165, 166, 167Succession Act, 1925 - Section 306
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High Courts19 Mar 2015Dismissed

Santosh Kumar Vs Jagdish Jaryal and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1194

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 14Evidence Act, 1872 - Section 45, 73Himachal Pradesh Panchayati Raj Act, 1994 - Section 122(2)(ii), 148, 163, 165
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High Courts19 Mar 2015Disposed off

Tara Chand and Others Vs Virender Singh and Others

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0095

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 1, Order 41 Rule 11, Order 41 Rule 13, Order 41 Rule 3, Order 41 Rule 3AConstitution of India, 1950 - Article 217(2)(a), 226, 227Himachal Pradesh Land Revenue Act, 1954 - Section 10, 10, 107, 11, 11
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High Courts18 Mar 2015Dismissed

State of H.P. Vs Jasbir Singh and Others

High Court Of Himachal Pradesh · (2015) CriLJ 2246 : (2015) 3 Crimes 615 : (2015) 2 ShimLC 609

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 306, 34, 498A, 498-A
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High Courts18 Mar 2015Allowed

Om Prakash Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0078

Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Evidence Act, 1872 - Section 24, 25, 26, 27, 8Penal Code, 1860 (IPC) - Section 302
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High Courts17 Mar 2015Partly Allowed

State of Himachal Pradesh Vs Tilak Raj

High Court Of Himachal Pradesh · (2015) 03 SHI CK 0079

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 222, 313, 378Evidence Act, 1872 - Section 8
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