High Courts11 Mar 2015Disposed off
Amar Chand Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) LabIC 2323
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 730 of 1,570
High Courts11 Mar 2015Allowed
Gurmeet Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 4 CCR 45 : (2015) CriLJ 2263
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 52, 52-A, 55, 57Opium and Revenue Laws (Extension of Application) Act, 1950 - Section 1
High Courts11 Mar 2015Disposed off
Rakesh Kumar and Others Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0067
Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 323, 324, 34, 341, 379
High Courts11 Mar 2015Disposed off
State of Himachal Pradesh Vs Gauri Dass
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20Punjab Excise Act, 1914 - Section 61, 61(1)(a)
High Courts11 Mar 2015Disposed off
Alamgir Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0064
Penal Code, 1860 (IPC) - Section 498-A
High Courts11 Mar 2015Disposed off
State of Himachal Pradesh Vs Mehboob Khan
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0063
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 313, 378Evidence Act, 1872 - Section 114(g), 27Penal Code, 1860 (IPC) - Section 307, 324, 326
High Courts11 Mar 2015Disposed off
State of Himachal Pradesh Vs Jiwan Lal
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0060
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
High Courts10 Mar 2015Dismissed
Future Generali India Insurance Co. Ltd. Vs Amarjeet Kaur and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0082
Motor Vehicles Act, 1988 - Section 166
High Courts10 Mar 2015Disposed off
Girdhari Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0057
High Courts10 Mar 2015Partly Allowed
State of Himachal Pradesh Vs Mahesh Kant and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0023
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302, 498-A
High Courts09 Mar 2015Dismissed
Ashok Sharma Vs Kanta Bhagat
High Court Of Himachal Pradesh · (2015) 2 RCR(Rent) 238
Civil Procedure Code, 1908 (CPC) - Order 7 Rule 11Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 14(3)(a)(i), 14(6), 3, 6
High Courts09 Mar 2015Disposed off
Saurabh Sharma Vs Himachal Pradesh University
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0056
High Courts09 Mar 2015Dismissed
Chamaru Ram Vs Pushpa Devi
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0054
Civil Procedure Code, 1908 (CPC) - Section 115, 20, 24, 25
High Courts09 Mar 2015
Akshi Thakur Vs Parveen Sharma
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0052
Criminal Procedure Code, 1973 (CrPC) - Section 311, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 139
High Courts09 Mar 2015Allowed
Ravi Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0051
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 61
High Courts09 Mar 2015Dismissed
Dina Nath Vs Uma Shandil
High Court Of Himachal Pradesh · (2015) 1 RCR(Rent) 540
Civil Procedure Code, 1908 (CPC) - Order 5 Rule 17, Order 9 Rule 13, Order 9 Rule 6Evidence Act, 1872 - Section 114Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 24(5)
High Courts09 Mar 2015Allowed
Dilawar Vs Des Raj and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0020
Arbitration and Conciliation Act, 1996 - Section 20, 8Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 80(2)Constitution of India, 1950 - Article 227
High Courts05 Mar 2015Allowed
Pritam Chand and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 737
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 302, 323, 34
High Courts05 Mar 2015Dismissed
Oriental Insurance Company Ltd. Vs Dhani Devi and Others
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0058
Employees Compensation Act, 1923 - Section 22, 3, 30(1)
High Courts05 Mar 2015Disposed off
Chaman Sharma Vs Sunil Kotvi
High Court Of Himachal Pradesh · (2015) 03 SHI CK 0048
Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307