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High Court Of Himachal Pradesh judgments

31,399 judgments · page 740 of 1,570

High Courts12 Dec 2014

Dina Nath Vs Raghu Nath

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0077

Criminal Procedure Code, 1973 (CrPC) — Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147Penal Code, 1860 (IPC) — Section 307
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High Courts12 Dec 2014

Sachin Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0005

Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 439, 54APenal Code, 1860 (IPC) — Section 201, 323, 342, 363, 376DProtection of Children From Sexual Offences Act, 2012 — Section 17, 30, 6
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High Courts12 Dec 2014

Rafiq Hussain Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0004

Arms Act, 1959 — Section 25Criminal Procedure Code, 1973 (CrPC) — Section 161, 438Penal Code, 1860 (IPC) — Section 307
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High Courts11 Dec 2014

Mohit Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0007

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 107, 151, 439Penal Code, 1860 (IPC) — Section 307, 323, 341, 504, 506
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High Courts11 Dec 2014

Firoj Bhutto Vs State of H.P.

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0006

Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 201, 279, 307, 323, 337
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High Courts10 Dec 2014

Deemanu Ram Vs Bilwa Mangal

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0096

Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27Punjab Land Revenue Act, 1887 — Section 3(2)Transfer of Property Act, 1882 — Section 111, 60, 62, 73
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High Courts10 Dec 2014

State of H.P. Vs Yog Raj

High Court Of Himachal Pradesh · (2014) 12 SHI CK 0094

Criminal Procedure Code, 1973 (CrPC) — Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18
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