High Courts29 May 2015Dismissed

Sanjay Kumar Vs Yashpal Singh

High Court Of Himachal Pradesh · (2015) 5 ALLMR 62

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 19, 151Limitation Act, 1963 - Section 5Motor Vehicles Act, 1988 - Section 166, 167
High Courts28 May 2015Allowed

Dhameshwar Vs Gish Pati and Others

High Court Of Himachal Pradesh · AIR 2015 HP 77

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, Order 41 Rule 33Evidence Act, 1872 - Section 57, 67, 68Succession Act, 1925 - Section 59, 63