High Courts28 May 2015Dismissed
Manbir Singh Vs Suresh Bansal and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0075
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14(2)(ii)(a), 24(5)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 714 of 1,570
High Courts28 May 2015Disposed off
Himachal Pradesh Petroleum Dealers Association Vs Neeraj Mittal and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0029
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 129, 142
High Courts27 May 2015
Sarita Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1285
Himachal Pradesh Panchayati Raj Act, 1994 - Section 134, 135
High Courts27 May 2015Allowed
Kamla Panwar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0120
Constitution of India, 1950 - Article 142 (1), 142(1), 21, 226, 32Criminal Procedure Code, 1973 (CrPC) - Section 156(3), 170, 173, 173(1), 173(8)Penal Code, 1860 (IPC) - Section 120-B, 201, 304, 307, 332
High Courts27 May 2015Dismissed
The Director, Telecom Project-II Vs Neelam Chadha and Others
High Court Of Himachal Pradesh · (2015) 146 FLR 664 : (2015) LabIC 3007 : (2015) 3 LLJ 86 : (2015) 3 LLN 696 : (2015) LLR 936
Industrial Disputes Act, 1947 - Section 2(cc)
High Courts27 May 2015Dismissed
Sada Ram Vs Chief Secretary Govt. of H.P.
High Court Of Himachal Pradesh · (2016) LabIC 248
Constitution of India, 1950 - Article 14
High Courts27 May 2015Dismissed
Manoj Singh Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0112
Companies Act, 1956 - Section 3Constitution of India, 1950 - Article 21Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 4
High Courts27 May 2015Disposed off
Bhuri Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0111
Limitation Act, 1963 - Section 10(1)(c)
High Courts27 May 2015Allowed
Vyasa Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 147 FLR 105 : (2015) LabIC 3022
Industrial Disputes Act, 1947 - Section 10, 12, 2-A
High Courts27 May 2015Allowed
Deepi Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0105
Industrial Disputes Act, 1947 - Section 10, 12, 2-A
High Courts27 May 2015Dismissed
Jai Ram Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0030
Land Acquisition Act, 1894 - Section 11Right to Fair Compensation and Transparency in Land Acquisition, Rehabilitation and Resettlement Act, 2013 - Section 24
High Courts26 May 2015
Commissioner of Central Excise Vs Saluja Exim. Ltd. and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0140
High Courts26 May 2015Allowed
Sita Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0128
High Courts26 May 2015Disposed off
Sudesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0109
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 53, 54Penal Code, 1860 (IPC) - Section 341, 376, 506
High Courts26 May 2015Dismissed
Surender Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0108
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 101, 105, 3, 4Penal Code, 1860 (IPC) - Section 201, 302, 323, 324, 452
High Courts26 May 2015Dismissed
Sunita Kumari Vs Bhumi Chand
High Court Of Himachal Pradesh · AIR 2015 HP 80
Hindu Marriage Act, 1955 - Section 13(1)(ia)(ib)Penal Code, 1860 (IPC) - Section 498-A
High Courts25 May 2015Allowed
Sharda Sharma Vs Chief Election Officer
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0122
Evidence Act, 1872 - Section 107, 108
High Courts25 May 2015Dismissed
Sunehru Devi (Now deceased) and Others Vs Pohlo Ram and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0115
Penal Code, 1860 (IPC) - Section 427
High Courts25 May 2015Dismissed
Narotam Ram Vs Parwati Devi and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0110
Evidence Act, 1872 - Section 112
High Courts22 May 2015Dismissed
Oriental Insurance Company Limited Vs Arvind Pal and Others
High Court Of Himachal Pradesh · (2015) 4 ACC 581
Motor Vehicles Act, 1988 - Section 166, 167