High Courts04 Jun 2015Dismissed
Lalita Bansal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2015 HP 70
Constitution of India, 1950 - Article 19(1)(f), 19(5), 31
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 712 of 1,570
High Courts04 Jun 2015Dismissed
Satyendra Sharad Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0031
High Courts04 Jun 2015
Desh Raj and Others Vs Chaudhary Shrawan Kumar Himachal Pradesh Krishi Vishvavidyalaya
High Court Of Himachal Pradesh · (2015) LabIC 3393
Himachal Pradesh University of Agriculture Horticulture and Forestry Act, 1986 - Section 9
High Courts04 Jun 2015Disposed off
Court on its own motion Vs The Principal Secretary (Social Justice and Empowerment) and Others
High Court Of Himachal Pradesh · (2015) 3 RCR(Civil) 684
Mental Health Act, 1987 - Section 23, 24
High Courts04 Jun 2015Disposed off
Court on its own motion Vs The State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0010
Constitution of India, 1950 - Article 21, 21-A, 41Persons with Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Act, 1995 - Section 27(e), 31
High Courts04 Jun 2015Dismissed
Mohinder Kumar Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0009
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 9, 141
High Courts03 Jun 2015Allowed
Kamlesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1274
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173, 313Penal Code, 1860 (IPC) - Section 201, 302
High Courts03 Jun 2015Allowed
Jagdish Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0018
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(c)
High Courts03 Jun 2015Dismissed
State of Himachal Pradesh Vs Om Parkash
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts03 Jun 2015Disposed off
Sainsons Pulp and Papers Ltd. and Others Vs State Bank of India and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1373
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 10, Order 6 Rule 17, 151Constitution of India, 1950 - Article 14, 226(1)Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) - Section 13(2)
High Courts03 Jun 2015Disposed off
Rikhikesh Vs Om Parkash
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0014
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, 115, 47
High Courts01 Jun 2015Disposed Off
Mohan Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1174
Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 120-B, 147, 148, 149, 323
High Courts01 Jun 2015Allowed
Hemender Pal Singh Vs State of Himachal Pradesh Ors.
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1158
High Courts01 Jun 2015Dismissed
Vipul Lakhanpal Vs Pooja Sharma
High Court Of Himachal Pradesh · (2015) ALLMR(Cri) 499 : (2015) CriLJ 3451 : (2016) 1 DMC 407 : (2015) 4 RCR(Civil) 587 : (2015) 4 RCR(Criminal) 492
Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125, 482Penal Code, 1860 (IPC) - Section 498-A, 506
High Courts01 Jun 2015Allowed
Sanjiv Kumar Vs Joginder Lal
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0081
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 6 Rule 17, 151
High Courts30 May 2015Disposed off
Bhagi Devi Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0125
Limitation Act, 1963 - Section 10(1)(c)
High Courts30 May 2015Dismissed
Raj Pal Singh Vs Central Bureau of Investigation and Others
High Court Of Himachal Pradesh · (2015) ALLMR(Cri) 515 : (2015) 4 CCR 6 : (2015) CriLJ 3032
Constitution of India, 1950 - Article 14, 20, 21, 22, 226Criminal Procedure Code, 1973 (CrPC) - Section 154, 154, 155, 156, 156(2)Penal Code, 1860 (IPC) - Section 302, 364
High Courts30 May 2015
Shridhar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0082
Limitation Act, 1963 - Section 10(1)(c)
High Courts30 May 2015Disposed off
Kartar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0074
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 35, 42, 42 (2), 42(2), 50
High Courts29 May 2015Partly Allowed
Satish Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2015) CriLJ 4947
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302