High Courts15 Jun 2015
Shamnath Vs Julgu
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0022
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 41 Rule 23A
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 711 of 1,570
High Courts15 Jun 2015Allowed
Joga Singh and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0020
Constitution of India, 1950 - Article 14, 16
High Courts15 Jun 2015Dismissed
State of Himachal Pradesh Vs Hardyal and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0019
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Forest Act, 1927 - Section 32, 33Penal Code, 1860 (IPC) - Section 32, 33, 34, 353, 379
High Courts15 Jun 2015
Ruchi Kant and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0001
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 164, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 323, 325, 34
High Courts11 Jun 2015
Court on its own motion Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0043
Constitution of India, 1950 - Article 21, 47
High Courts11 Jun 2015Disposed off
Raj Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0042
Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 34, 376, 506
High Courts05 Jun 2015
Partap Chand and Others Vs Harinder Kumar and Others
High Court Of Himachal Pradesh · (2015) 6 ALLMR 40
High Courts05 Jun 2015Dismissed
Sauju and Others Vs Gulab Singh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0083
High Courts05 Jun 2015Dismissed
Himachal Pradesh University Vs Sushil Kukreja and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1160
Civil Procedure Code, 1908 (CPC) - Section 80Limitation Act, 1963 - Section 5
High Courts05 Jun 2015Allowed
Dinesh Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0041
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32(5), 35, 50, 51, 59Penal Code, 1860 (IPC) - Section 120B, 120-B, 302, 323, 376
High Courts05 Jun 2015Dismissed
Nitish and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) CriLJ 4838
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 120-B, 148, 149, 300, 302
High Courts05 Jun 2015Allowed
Pankaj Kumar Vs H.P. Board of School Education at Dharamshala
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0039
High Courts05 Jun 2015
Himachal Road Transport Corporation Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1286
High Courts05 Jun 2015Dismissed
United India Insurance Company Limited Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0034
High Courts05 Jun 2015Disposed off
Court on its own motion Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0033
Constitution of India, 1950 - Article 38
High Courts05 Jun 2015
Partap Singh Bhagnal and Others Vs Ramkali and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0013
Insurance Act, 1938 - Section 54(v)Motor Vehicles Act, 1988 - Section 145, 147
High Courts05 Jun 2015Dismissed
The New India Assurance Co. Ltd. Vs Roshan Lal and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0012
Motor Vehicles Act, 1988 - Section 10, 112, 133, 134, 146
High Courts04 Jun 2015Dismissed
State of Himachal Pradesh Vs O.M. Bahadur
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1247
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Penal Code, 1860 (IPC) - Section 302
High Courts04 Jun 2015Dismissed
State of Himachal Pradesh Vs Kuldeep Kumar
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0047
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 302
High Courts04 Jun 2015Dismissed
State of Himachal Pradesh Vs Om Bhadur
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0036
Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Penal Code, 1860 (IPC) - Section 302