High Courts23 Jun 2015Dismissed
Milkhi Ram Vs Des Raj
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1130
Succession Act, 1925 - Section 63, 68
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 709 of 1,570
High Courts23 Jun 2015Disposed off
The Lawrence School and Others Vs The Presiding Officer and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0078
High Courts23 Jun 2015Dismissed
Bahadur Vs Bratiya and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0076
Constitution of India, 1950 - Article 1, 13, 14, 15, 15(4)Contract Act, 1872 - Section 23Evidence Act, 1872 - Section 114(g), 35, 45, 57(1), 81
High Courts23 Jun 2015Dismissed
National Insurance Company Ltd. Vs Indira Devi and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0069
Motor Vehicles Act, 1988 - Section 166Penal Code, 1860 (IPC) - Section 279, 304-A
High Courts23 Jun 2015Disposed off
Sanjeev Kumar and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0062
Constitution of India, 1950 - Article 20(2), 226, 227Criminal Procedure Code, 1973 (CrPC) - Section 125, 156(3), 173, 239, 397Penal Code, 1860 (IPC) - Section 120-B, 406, 498-A
High Courts23 Jun 2015
Vijay Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0059
Criminal Procedure Code, 1973 (CrPC) - Section 109, 296, 313, 41(2)Penal Code, 1860 (IPC) - Section 34, 376, 376 (2)(g), 376(2), 376(2)(g)
High Courts22 Jun 2015Disposed off
Varinder Kumar Chopra and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0065
Criminal Procedure Code, 1973 (CrPC) - Section 173, 239, 482Penal Code, 1860 (IPC) - Section 34, 406, 498A, 498-A
High Courts22 Jun 2015Disposed off
Dharam Pal and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) CriLJ 4598
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 222(2), 313, 82Evidence Act, 1872 - Section 27, 59Penal Code, 1860 (IPC) - Section 201, 302, 323, 324, 427
High Courts20 Jun 2015Dismissed
Land Acquisition Collector and Others Vs Roshan Lal
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1153
Land Acquisition Act, 1894 - Section 23(1)(a), 23(2), 28, 4
High Courts20 Jun 2015Dismissed
Subhash Chand Vs Kusam Lata and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1134
Limitation Act, 1963 - Section 5
High Courts20 Jun 2015Allowed
Pushpa Devi and Others Vs Girdhari Lal Sharma
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0095
Civil Procedure Code, 1908 (CPC) - Order 2 Rule 2Specific Relief Act, 1963 - Section 10, 20, 21, 23
High Courts20 Jun 2015Allowed
Balbir Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) LabIC 3385
High Courts20 Jun 2015Allowed
Bachitar Singh and Others Vs Divisional Commissioner Mandi and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0064
Himachal Pradesh Ceiling on Land Holdings Act, 1972 - Section 20, 20(3)Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 - Section 30, 54
High Courts20 Jun 2015Dismissed
Ashwani Gupta Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0057
Constitution of India, 1950 - Article 191, 192, 193, 226, 227Representation of the People Act, 1951 - Section 100, 100 (1), 101, 125-A, 81
High Courts20 Jun 2015
Samsung India Electronics Pvt. Ltd. Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0056
Central Excises and Salt Act, 1944 - Section 35LConstitution of India, 1950 - Article 141, 141(1), 226, 227, 32Himachal Pradesh Value Added Tax Act, 2005 - Section 16, 16(8), 21, 45, 45(5)
High Courts20 Jun 2015
Kamla Devi Vs Uttam Singh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0008
Easements Act, 1882 - Section 15, 18, 22
High Courts19 Jun 2015Disposed Off
Tara Devi and Others Vs H.R.T.C. and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1100
Motor Vehicles Act, 1988 - Section 166
High Courts19 Jun 2015Disposed Off
Vidya Devi Vs Naresh Kumar and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1176
High Courts19 Jun 2015Disposed off
Neelam Kumari Vs Yogender Singh and Others
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0055
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 16, 151Constitution of India, 1950 - Article 227Evidence Act, 1872 - Section 68
High Courts19 Jun 2015Allowed
Om Prakash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 06 SHI CK 0053
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20