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High Court Of Himachal Pradesh judgments

31,399 judgments · page 708 of 1,570

High Courts26 Jun 2015Allowed

Ashwani Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1113

Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, 42 (2), 42(1)(a), 61
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High Courts26 Jun 2015Dismissed

Veena Devi Vs Desh Raj and Others

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0007

Criminal Procedure Code, 1973 (CrPC) - Section 256, 377, 378, 394Negotiable Instruments Act, 1881 (NI) - Section 138Protection of Women From Domestic Violence Act, 2005 - Section 12, 19, 19(1)(f), 29
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High Courts25 Jun 2015Dismissed

Satya Devi Vs Hari Chand

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0075

Civil Procedure Code, 1908 (CPC) - Section 100, 35-AHimachal Pradesh Land Revenue Act, 1954 - Section 123, 133, 134
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High Courts25 Jun 2015Dismissed

Union of India and Others Vs Paras Ram

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1261

Administrative Tribunals Act, 1985 - Section 22(3), 22(3)(f)Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Order 40 Rule 40, Order 47 Rule 1, Order 47 Rule 47, Order 47 Rule 47Constitution of India, 1950 - Article 137, 145, 226
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High Courts25 Jun 2015Disposed off

Sahil Thakur Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0073

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 437, 437(1), 438Penal Code, 1860 (IPC) - Section 149, 34, 363, 366A, 376
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High Courts24 Jun 2015

Sumit Kumar Vs Sudesh Dogra and Others

High Court Of Himachal Pradesh · (2015) 06 SHI CK 0061

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, 151, 34Evidence Act, 1872 - Section 114 (g)Transfer of Property Act, 1882 - Section 54
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High Courts24 Jun 2015Dismissed

Ashok Kapoor Vs Murtu Devi

High Court Of Himachal Pradesh · (2016) 1 ShimLC 207

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 4, 151Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 27, 44, 53-A
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