High Courts06 Jul 2015Dismissed
Kavita Pant and Others Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0034
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 706 of 1,570
High Courts06 Jul 2015Allowed
Denzong Nang-Ten Sung-Kyob Tsogpa Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0032
Constitution of India, 1950 - Article 141Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 173, 321, 397Penal Code, 1860 (IPC) - Section 120B, 120-B, 419, 420, 467
High Courts06 Jul 2015Allowed
Rajeev Sood Vs Devinder Sain Chopra and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0031
Civil Procedure Code Amendment Act, 2002 - Section 16(2)(b)Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 115Constitution of India, 1950 - Article 226, 227
High Courts06 Jul 2015Allowed
Himalayan Ski Village Pvt. Ltd. Company Vs Kaka and Associates and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0030
Arbitration Act, 1940 - Section 20, 34, 8Arbitration and Conciliation Act, 1996 - Section 11, 16, 2, 39, 5Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Order 7 Rule 10, Order 7 Rule 11, 115
High Courts06 Jul 2015Dismissed
State of Himachal Pradesh Vs Kailash Mehta
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0029
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42
High Courts06 Jul 2015Allowed
Shah Nawaz Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0002
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts03 Jul 2015Disposed Off
Kundan Lal Vs Land Acquisition Collectors and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1049
Land Acquisition Act, 1894 - Section 18, 20, 4
High Courts03 Jul 2015Dismissed
National Insurance Company Limited Vs Ram Chander and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 942
High Courts03 Jul 2015Allowed
Luxmi Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0026
Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 120-B, 201, 302, 34
High Courts03 Jul 2015Dismissed
National Insurance Company Ltd. Vs Ram Kali and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 945
Civil Procedure Code, 1908 (CPC) - Order 8 Rule 3Motor Vehicles Act, 1988 - Section 166, 173
High Courts03 Jul 2015Dismissed
National Insurance Company Vs Sundri Devi and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 938
Motor Vehicles Act, 1988 - Section 147, 163-A, 170
High Courts03 Jul 2015Dismissed
Oriental Insurance Company Vs Bimla Devi and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1242
Civil Procedure Code, 1908 (CPC) - Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 17 Rule 17Motor Vehicles Act, 1988 - Section 147, 149, 166, 169, 170
High Courts03 Jul 2015Dismissed
Ram Saran and Others Vs Gorakh Ram and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 973
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9, Order 8 Rule 6A, 151
High Courts02 Jul 2015Allowed
Prabhat Sharma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2015 HP 139 : (2016) 1 DMC 260
Hindu Marriage Act, 1955 - Section 12
High Courts02 Jul 2015Dismissed
Nek Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1020
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 35
High Courts02 Jul 2015Allowed
Brij Lal Thakur Vs Himachal Road Transport Corporation and Others
High Court Of Himachal Pradesh · (2015) LabIC 3369
High Courts02 Jul 2015Dismissed
Hill Construction and Engineering Company Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0028
High Courts02 Jul 2015Disposed off
Yashwinder Singh Parmar Vs Sushil Kumar Sharma and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0027
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 12, 151Constitution of India, 1950 - Article 227
High Courts02 Jul 2015
Avinash Chauhan Vs P.C. Dhiman and Others
High Court Of Himachal Pradesh · (2015) 2 ShimLC 1051
High Courts02 Jul 2015Dismissed
Surender Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 4 Crimes 410 : (2015) 3 ShimLC 1500
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302