COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 704 of 1,570

High Courts16 Jul 2015Disposed off

Balwant Singh Vs Mamudeen

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0054

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 311, 482Evidence Act, 1872 - Section 138, 60, 64, 91

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High Courts16 Jul 2015Allowed

Pappu Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0053

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Evidence Act, 1872 - Section 145, 157, 165, 27, 32Penal Code, 1860 (IPC) - Section 302

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High Courts16 Jul 2015Disposed off

Kamal Kishore and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0052

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 323, 324, 34, 365

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High Courts15 Jul 2015Dismissed

Arun Patial Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1076

Criminal Procedure Code, 1973 (CrPC) - Section 438Penal Code, 1860 (IPC) - Section 120-B, 420

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High Courts15 Jul 2015Dismissed

Parat Singh Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1081

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 302

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High Courts15 Jul 2015Dismissed

State of Himachal Pradesh Vs Hira Lal

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1090

Criminal Procedure Code, 1973 (CrPC) - Section 378(3)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts15 Jul 2015Disposed off

State of Himachal Pradesh and Others Vs Devinder Kumar and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0071

Civil Procedure Code, 1908 (CPC) - Order 22 Rule 22Land Acquisition Act, 1894 - Section 18Limitation Act, 1963 - Section 5

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High Courts15 Jul 2015Dismissed

State of Himachal Pradesh and Others Vs Vidya Vati and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0064

Civil Procedure Code, 1908 (CPC) - Section 9Himachal Pradesh General Clauses Act, 1968 - Section 14(2)(4)Partnership Act, 1932 - Section 72

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High Courts15 Jul 2015Dismissed

Sukhdev Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1083

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 302, 304

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High Courts15 Jul 2015Dismissed

Sukh Dev Kumar and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0048

Constitution of India, 1950 - Article 14, 16, 226

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High Courts15 Jul 2015Dismissed

Sunil Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1056

Criminal Procedure Code, 1973 (CrPC) - Section 154, 293, 313Evidence Act, 1872 - Section 35Penal Code, 1860 (IPC) - Section 375, 376

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High Courts14 Jul 2015Allowed

Shiv Shambhu and Others Vs Amrit Ram and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0059

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 26, Order 6 Rule 17Constitution of India, 1950 - Article 131Specific Relief Act, 1963 - Section 16(c)

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High Courts14 Jul 2015Allowed

Dhyan Singh and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1645 : (2015) 3 ShimLC 1222

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42(2), 50, 50(1)

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High Courts14 Jul 2015Dismissed

Lin Kuei Tsan Vs Ashok Kumar Goel

High Court Of Himachal Pradesh · (2015) 2 RCR(Rent) 602

Constitution of India, 1950 - Article 141Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 14 (1)(b), 14 (1)(c), 14 (3), 14 (3) (c)

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High Courts13 Jul 2015Disposed Off

Vinod Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1098

Criminal Procedure Code, 1973 (CrPC) - Section 311, 313

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High Courts13 Jul 2015Dismissed

Kanta Devi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0058

Criminal Procedure Code, 1973 (CrPC) - Section 310, 313Penal Code, 1860 (IPC) - Section 323, 326, 341, 504, 506

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High Courts10 Jul 2015Disposed off

Manohar Lal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0037

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 120B, 149, 34, 406, 409

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High Courts10 Jul 2015Allowed

Laiq Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0036

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts10 Jul 2015Dismissed

Oriental Insurance Co. Ltd. Vs Pardeep Kumar and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0010

Motor Vehicles Act, 1988 - Section 147, 163-A, 170

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High Courts10 Jul 2015Dismissed

United India Insurance Company Ltd. Vs Manu Sharma and Others

High Court Of Himachal Pradesh · (2016) 1 ShimLC 272

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