High Courts30 Jul 2015Disposed off
Rajender Kumar Arora and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0088
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 702 of 1,570
High Courts30 Jul 2015Disposed off
Medha Brat and Others Vs Land Acquisition Collector (Rly) Una and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1306
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2)Land Acquisition Act, 1894 - Section 18, 30, 53
High Courts29 Jul 2015Disposed Off
Krishna Devi Vs The Deputy Commissioner, UNA and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1257
Himachal Pradesh Panchayati Raj Act, 1994 - Section 163
High Courts29 Jul 2015Dismissed
Rajinder Singh Shandil and Others Vs Union of India and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0103
General Insurance Business (Nationalisation) Act, 1972 - Section 17-A
High Courts29 Jul 2015Partly Allowed
Shriram General Insurance Company Limited Vs Leela Vati and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0093
Constitution of India, 1950 - Article 136Employees Compensation Act, 1923 - Section 4(1)Payment of Wages Act, 1936 - Section 2(h), 2(vi)
High Courts29 Jul 2015
Radharaman International (P) Ltd. and Others Vs Gilvert Ispat and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0092
Civil Procedure Code, 1908 (CPC) - Order 37 Rule 2, Order 37 Rule 2(1), Order 37 Rule 2(2), Order 37 Rule 2(3), Order 37 Rule 3
High Courts29 Jul 2015Disposed off
Chain Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0090
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Evidence Act, 1872 - Section 154, 157, 8Penal Code, 1860 (IPC) - Section 376, 506
High Courts29 Jul 2015Disposed off
Kishori Lal Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0087
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2ATransfer of Property Act, 1882 - Section 52
High Courts29 Jul 2015Partly Allowed
Lomash Pharmaceuticals Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) 1 ShimLC 179
Arbitration Act, 1940 - Section 34Arbitration and Conciliation Act, 1996 - Section 21, 5Constitution of India, 1950 - Article 14, 226, 298
High Courts29 Jul 2015Dismissed
Prem Dutt and Others Vs Mangla and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0084
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 35Transfer of Property Act, 1882 - Section 58
High Courts29 Jul 2015Disposed off
Daleep Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0083
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 482Evidence Act, 1872 - Section 27
High Courts28 Jul 2015Disposed off
State of Himachal Pradesh Vs Ratti Ram and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Penal Code, 1860 (IPC) - Section 34, 436
High Courts28 Jul 2015Allowed
Savitri Devi Vs Bharti Filling Station and Others
High Court Of Himachal Pradesh · (2015) 3 LLJ 662 : (2016) 1 ShimLC 64
Workmens Compensation Act, 1923 - Section 2, 2(1)(m), 2(1)(n), 2(h), 2(vi)
High Courts27 Jul 2015Dismissed
Dhani Ram Bhatia Vs Kalawati and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0101
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 20(3), 21Criminal Procedure Code, 1973 (CrPC) - Section 125, 127
High Courts27 Jul 2015Dismissed
State of Himachal Pradesh and Others Vs Abhinav Soni and Others
High Court Of Himachal Pradesh · (2015) LabIC 3595
Constitution of India, 1950 - Article 14
High Courts24 Jul 2015Allowed
Basohli and Others Vs Bhagtu Ram and Others
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0080
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 41 Rule 41, 100, 35-A, 96
High Courts24 Jul 2015Allowed
Rakesh Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0076
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20(b)(ii)(C), 29, 52, 55, 57
High Courts24 Jul 2015Allowed
Surinder Singh and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0075
Criminal Procedure Code, 1973 (CrPC) - Section 162, 313Evidence Act, 1872 - Section 106, 9Penal Code, 1860 (IPC) - Section 201, 302, 34, 364
High Courts23 Jul 2015Disposed off
Tarun Desai Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0079
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 34, 406, 498A
High Courts23 Jul 2015Dismissed
Chetan Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 07 SHI CK 0078
Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 34, 376