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High Court Of Himachal Pradesh judgments

31,399 judgments · page 700 of 1,570

High Courts11 Aug 2015Dismissed

Anita Vs Nirmal Verma

High Court Of Himachal Pradesh · (2015) AIR (HP) 128

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 10, 13, 13(1)(1-a), 13(1)(ia), 9Penal Code, 1860 (IPC) - Section 323, 34, 494, 498, 498-A
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High Courts11 Aug 2015Dismissed

Subhash Kumar Vs Ranju Bala

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0061

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 13(1)(ia), 13(1)(i-a)Penal Code, 1860 (IPC) - Section 498-A
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High Courts07 Aug 2015Disposed off

Dushyant Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0015

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 313, 34, 376
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High Courts07 Aug 2015Allowed

Mani Devi Vs Baldev and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0014

Civil Procedure Code, 1908 (CPC) - Section 107Motor Vehicles Act, 1988 - Section 147, 158, 158(6), 162, 166Penal Code, 1860 (IPC) - Section 279, 337, 338
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High Courts06 Aug 2015Dismissed

Vipan Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2015) CriLJ 4591

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 376
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High Courts06 Aug 2015Dismissed

Raj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 ShimLC 111

Arms Act, 1959 - Section 25, 27Constitution of India, 1950 - Article 136Criminal Procedure Code, 1973 (CrPC) - Section 154, 313
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High Courts06 Aug 2015Disposed off

Baldev Raj Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 CCR 183 : (2015) 3 RCR(Criminal) 1050

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 149, 34, 376
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High Courts06 Aug 2015Dismissed

Prabhat Singh Vs Maya Devi

High Court Of Himachal Pradesh · (2016) 1 DMC 648

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 10(1)(a), 13, 13(1)(i-a)Penal Code, 1860 (IPC) - Section 323, 498, 498-A
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High Courts06 Aug 2015Disposed off

Jagdev Singh and Others Vs Subhash Chand and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0018

Civil Procedure Code, 1908 (CPC) - Order 21 Rule 32, Order 30 Rule 2(3), Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 2(3)Constitution of India, 1950 - Article 226Criminal Procedure Code, 1973 (CrPC) - Section 145
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