COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 698 of 1,570

High Courts27 Aug 2015Disposed off

Prithvi Raj Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0020

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Prevention of Corruption Act, 1988 - Section 13(2), 20, 27, 5, 7

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High Courts27 Aug 2015Dismissed

Kalyan Singh and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 ShimLC 237

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 201, 302, 328, 34, 392

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High Courts27 Aug 2015Disposed off

Oriental Insurance Company Vs Lata Devi and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0002

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High Courts27 Aug 2015Dismissed

State of Himachal Pradesh and Others Vs Mahinder Singh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0001

Income Tax Act, 1961 - Section 10, 10(1), 10(1)(c), 10(4)Industrial Disputes Act, 1947 - Section 25F

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High Courts26 Aug 2015

Mangi Lal and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 147 FLR 716 : (2016) LabIC 380 : (2015) 4 LLJ 22

Industrial Disputes Act, 1947 - Section 10(1)(c), 25-F, 25-G, 25-H

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High Courts26 Aug 2015Allowed

Kuldeep Singh Vs Gaurav and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0029

Civil Procedure Code, 1908 (CPC) - Order 9 Rule 9Limitation Act, 1963 - Section 5

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High Courts26 Aug 2015Dismissed

State of Himachal Pradesh Vs Vijay Kumar

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0010

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts24 Aug 2015Dismissed

Maharishi Markendeshwar University Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · AIR 2015 HP 135 : (2016) 1 ESC 72 : (2016) 1 ESC 221

Constitution of India, 1950 - Article 19(1)(g)University Grants Commission Act, 1956 - Section 22

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High Courts24 Aug 2015Dismissed

Sumit Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0076

Arms Act, 1959 - Section 25Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 50

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High Courts24 Aug 2015Disposed off

Akhil Kumar Vs Indian Oil Corporation Limited

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0066

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High Courts24 Aug 2015Dismissed

Ram Dittu Vs Ram Dass

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0022

Succession Act, 1925 - Section 63

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High Courts24 Aug 2015Dismissed

Painchu Ram and Others Vs Hoshiar Singh and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0021

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High Courts24 Aug 2015Dismissed

Gram Panchayat, Nangal Kalan Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0009

Constitution of India, 1950 - Article 226, 227, 243(a)(i), 243-E, 243-FHimachal Pradesh Municipal Corporation Act, 1994 - Section 268, 3, 3(1)(iii), 3(2), 388Himachal Pradesh Panchayati Raj Act, 1994 - Section 119, 120, 140, 3, 8

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High Courts21 Aug 2015Allowed

Udesh Kumar and Others Vs Dhan Prakash and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0062

Motor Vehicles Act, 1988 - Section 140, 166Penal Code, 1860 (IPC) - Section 279, 304-A, 337

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High Courts21 Aug 2015Partly Allowed

Usman Shamshudeen Shekh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 Crimes 109 : (2016) 1 ShimLC 283

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 35, 50, 54Penal Code, 1860 (IPC) - Section 63, 64, 65, 66, 67

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High Courts21 Aug 2015Allowed

Chaman Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0055

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts20 Aug 2015Dismissed

Ravinder Sahi Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0006

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 376

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High Courts19 Aug 2015

Sandeep Kumar and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0064

Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 173, 313Penal Code, 1860 (IPC) - Section 147, 149, 299, 302, 304Probation of Offenders Act, 1958 - Section 4

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High Courts19 Aug 2015Dismissed

Yashwant Singh Chauhan Vs Sneh Lata

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0060

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 10(1)(a), 13, 13(1)(i-a)

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High Courts19 Aug 2015Allowed

Harbrinder Singh Vs Rabinder Sidhu and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0054

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17Constitution of India, 1950 - Article 227

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