High Courts04 Sept 2015Dismissed

Veena Sood Vs Ramesh Kumar Sood and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0038

Civil Procedure Code, 1908 (CPC) - Order 17 Rule 1, Order 17 Rule 17, Order 17 Rule 17, Order 17 Rule 2, Order 18 Rule 2Constitution of India, 1950 - Article 14, 227
High Courts04 Sept 2015Allowed

Rajeev Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0018

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 439(1)Penal Code, 1860 (IPC) - Section 114, 149, 302, 323, 34
High Courts03 Sept 2015Allowed

Bashir Mian Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0036

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 31(a), 36, 37, 41
High Courts03 Sept 2015Partly Allowed

Kuldeep Chand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0035

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 100, 100, 101, 105, 97Penal Code, 1860 (IPC) - Section 100, 100, 100, 100, 101
High Courts03 Sept 2015Dismissed

Deepak Arora and Others Vs Vijay Khanna

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0032

Civil Procedure Code, 1908 (CPC) - Order 20 Rule 3, Order 20 Rule 6, Order 21 Rule 1, Order 21 Rule 10, Order 21 Rule 100Contract Act, 1872 - Section 20, 21, 22, 72Penal Code, 1860 (IPC) - Section 148, 60(1)