Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 2(xv), 20, 50

Read judgment

High Courts16 Sept 2015Dismissed

The Chairman Market Committee and Others Vs Suresh Kumar

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0071

Constitution of India, 1950 - Article 14, 226, 227, 38, 39 (a)Industrial Disputes Act, 1947 - Section 2(oo), 25, 25F, 25-F, 25G

Read judgment

High Courts16 Sept 2015Dismissed

State of Himachal Pradesh Vs Jagdish Chand

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1545

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) - Section 279, 337, 338

Read judgment

High Courts16 Sept 2015Dismissed

The Chairman Market Committee and Others Vs Harish Kumar

High Court Of Himachal Pradesh · (2016) 148 FLR 160 : (2015) 4 LLN 115

Constitution of India, 1950 - Article 226, 227, 38, 39(a), 43Industrial Disputes Act, 1947 - Section 2(s), 25-F, 25-G, 25-H

Read judgment

High Courts15 Sept 2015Dismissed

Rama Nand Vs Mulmi Devi

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1457

Civil Procedure Code, 1908 (CPC) - Order 26 Rule 9

Read judgment

High Courts15 Sept 2015Partly Allowed

State of Himachal Pradesh Vs Rangila Ram and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1760

Read judgment

High Courts15 Sept 2015

The General Secretary DAV College and Others Vs Bindu Lal and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0120

Read judgment

High Courts15 Sept 2015Dismissed

Kartar Chand Vs Khem Raj and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0068

Transfer of Property Act, 1882 - Section 106, 53A, 53-A

Read judgment

High Courts15 Sept 2015

Krishan Kumar Upmanyu and Others Vs Union of India and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0002

Constitution of India, 1950 - Article 300-ALand Acquisition Act, 1894 - Section 10, 11, 12, 18, 18(2)(b)

Read judgment

High Courts14 Sept 2015Dismissed

Anu Devi Vs Satnam Singh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1467

Hindu Marriage Act, 1955 - Section 13(1)(a), 13(1)(i-a)

Read judgment

High Courts14 Sept 2015Disposed off

Kanti Swaroop Mehta Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0091

Constitution of India, 1950 - Article 300-ALand Acquisition Act, 1894 - Section 11, 11-A, 16, 17, 17 (1)

Read judgment

High Courts14 Sept 2015Allowed

Chief Executive Officer-cum-Secretary Vs Kewal Singh and Others

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0070

Constitution of India, 1950 - Article 141, 142Land Acquisition Act, 1894 - Section 11, 23 (1A), 23(1A), 28, 31

Read judgment

High Courts14 Sept 2015Dismissed

State of Himachal Pradesh Vs Ram Krishan

High Court Of Himachal Pradesh · (2015) 09 SHI CK 0060

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

Read judgment