High Courts23 Sept 2015Dismissed
Niaz Deen and Others Vs Bir Deen and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0112
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 692 of 1,570
High Courts23 Sept 2015Allowed
Ranjeet Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0098
Criminal Procedure Code, 1973 (CrPC) - Section 482Motor Vehicles Act, 1988 - Section 181, 196Penal Code, 1860 (IPC) - Section 279, 337, 338
High Courts23 Sept 2015Allowed
Saraswati Devi and Others Vs State of HP and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0093
Himachal Pradesh Ceiling on Land Holdings Act, 1972 - Section 20, 20(3)Himachal Pradesh Holdings (Consolidation and Prevention of Fragmentation) Act, 1971 - Section 20, 22, 54
High Courts23 Sept 2015Disposed off
Mittal Iron Store Vs Himachal Pradesh State Electricity Board and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0090
Constitution of India, 1950 - Article 12
High Courts23 Sept 2015Dismissed
State of Himachal Pradesh Vs Amrik Singh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1422
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Evidence Act, 1872 - Section 53, 54, 90Penal Code, 1860 (IPC) - Section 363, 376, 376 (1), 506(II)
High Courts23 Sept 2015Disposed off
State of Himachal Pradesh Vs Dalip Singh and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1813 : (2015) 3 ShimLC 1437
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15
High Courts23 Sept 2015Disposed off
State of Himachal Pradesh Vs Gaurav Sharma and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1579 : (2015) 3 ShimLC 1448
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Penal Code, 1860 (IPC) - Section 201, 302, 323, 34, 364
High Courts23 Sept 2015Dismissed
State of Himachal Pradesh Vs Hanif and Others
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1432
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Penal Code, 1860 (IPC) - Section 34, 436, 451, 506
High Courts23 Sept 2015Disposed off
Jumla Jamindaran Village Pangi and Others Vs Jumla Jamindaran Village Telangi and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0081
Constitution of India, 1950 - Article 14, 21
High Courts22 Sept 2015Disposed off
Rajesh Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0101
Criminal Procedure Code, 1973 (CrPC) - Section 439Information Technology Act, 2000 - Section 67Penal Code, 1860 (IPC) - Section 201, 504, 506
High Courts22 Sept 2015Allowed
Gurmail Singh Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 279, 337
High Courts22 Sept 2015Allowed
Changa Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0082
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 50(1)
High Courts22 Sept 2015Disposed off
State of Himachal Pradesh Vs Jai Ram
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1573 : (2015) 3 ShimLC 1461
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 61
High Courts22 Sept 2015Disposed off
State of Himachal Pradesh Vs Suraj Mal
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1565 : (2015) 3 ShimLC 1507
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 35, 54
High Courts22 Sept 2015Allowed
Kuldeep Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 1 ShimLC 228
Criminal Procedure Code, 1973 (CrPC) - Section 161, 164, 313Penal Code, 1860 (IPC) - Section 354, 376, 506
High Courts21 Sept 2015Allowed
Sikander Chander Bhushan Chauhan and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0147
Constitution of India, 1950 - Article 142, 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 406, 498A, 498-A
High Courts21 Sept 2015Dismissed
Wattana and Others Vs Kesar
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1491
Civil Procedure Code, 1908 (CPC) - Section 100, 110Constitution of India, 1950 - Article 133(1)(a)
High Courts21 Sept 2015Disposed off
MOLYCORP Minerals, LLC Vs Indian Technomac Company Ltd.
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0113
High Courts21 Sept 2015Allowed
Satnam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0008
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 164, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 302
High Courts21 Sept 2015Disposed off
Dinesh Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1494
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 363, 366, 376