High Courts05 Oct 2015Disposed off
Gopal Chand Vs Mohender Malhotra and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0029
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 690 of 1,570
High Courts05 Oct 2015Allowed
Chief Executive Officer-cum-Secretary, HPHandUDA Vs Surinder Singh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0021
Constitution of India, 1950 - Article 141, 142Land Acquisition Act, 1894 - Section 11, 23 (1A), 23(1A), 28, 31
High Courts05 Oct 2015Disposed off
Anshul Singhal and Others Vs Vinod Kumar and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0020
Evidence Act, 1872 - Section 45Succession Act, 1925 - Section 63
High Courts05 Oct 2015Dismissed
State of Himachal Pradesh Vs Balak Ram
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1608
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts01 Oct 2015Dismissed
State of Himachal Pradesh Vs Manoj Kumar
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0016
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Penal Code, 1860 (IPC) - Section 377, 506
High Courts01 Oct 2015Allowed
Ashish Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1806
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 65 B, 65-BPenal Code, 1860 (IPC) - Section 201, 302, 34, 380, 454
High Courts01 Oct 2015Disposed off
Thakur Dass and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0009
Limitation Act, 1963 - Section 10(1)(c)
High Courts01 Oct 2015
Virbhadra Singh Vs Central Bureau of Investigation
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0007
Constitution of India, 1950 - Article 14, 19, 21, 226, 31-CCriminal Procedure Code, 1973 (CrPC) - Section 154, 156, 157Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts01 Oct 2015Allowed
Urmila Devi Vs Baldev Raj
High Court Of Himachal Pradesh · (2015) 10 SHI CK 0006
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 35Transfer of Property Act, 1882 - Section 106
High Courts01 Oct 2015Allowed
Harpal Singh Negi and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 1 ShimLC 41
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Evidence Act, 1872 - Section 27, 8Penal Code, 1860 (IPC) - Section 201, 302, 304, 34
High Courts30 Sept 2015Dismissed
Nand Lal Vs Master Kamal and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0131
Civil Procedure Code, 1908 (CPC) - Order 26 Rule 10A, Order 26 Rule 10-A, 151, 75(e)Constitution of India, 1950 - Article 20Criminal Procedure Code, 1973 (CrPC) - Section 125, 391
High Courts30 Sept 2015Dismissed
Dinesh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0117
Constitution of India, 1950 - Article 16(2)
High Courts30 Sept 2015Dismissed
State of Himachal Pradesh Vs Salesh Sood
High Court Of Himachal Pradesh · (2016) CriLJ 793 : (2016) 1 ShimLC 164
Criminal Procedure Code, 1973 (CrPC) - Section 161, 173, 313Evidence Act, 1872 - Section 113-APenal Code, 1860 (IPC) - Section 306, 498-A
High Courts30 Sept 2015Dismissed
Subhash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1743
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 374Evidence Act, 1872 - Section 114, 118, 157, 8Penal Code, 1860 (IPC) - Section 375, 376(2), 376(2)(f), 511
High Courts30 Sept 2015Disposed off
Dharamjeet Kaur Vs Jagiro
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0111
Civil Procedure Code, 1908 (CPC) - Order 10 Rule 2, Order 12 Rule 4, Order 14 Rule 1, 151
High Courts30 Sept 2015Dismissed
Amar Nath and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0108
Constitution of India, 1950 - Article 16, 226
High Courts30 Sept 2015Disposed off
Aarti Vs Lalit Kumar Sharma
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0106
Evidence Act, 1872 - Section 114(g)
High Courts30 Sept 2015Dismissed
Khem Chand and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0105
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10(2), Order 22 Rule 10, Order 23 Rule 1, Order 23 Rule 1(3), Order 23 Rule 3Transfer of Property Act, 1882 - Section 52
High Courts30 Sept 2015Dismissed
State of Himachal Pradesh Vs Vimal Kumar and Others
High Court Of Himachal Pradesh · (2016) 1 ShimLC 18
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts30 Sept 2015Allowed
State of Himachal Pradesh Vs Vijay Kumar
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1700
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50