COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 688 of 1,570

High Courts14 Oct 2015Disposed off

Municipal Corporation Shimla Vs Savitri Devi

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0036

Constitution of India, 1950 - Article 14, 20(1), 21, 226, 227Evidence Act, 1872 - Section 139Foreign Exchange Regulation Act, 1973 - Section 79

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High Courts13 Oct 2015Dismissed

Tulshi Ram Vs The Superintending Engineer, HPPWD and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0103

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151Constitution of India, 1950 - Article 227Himachal Pradesh Land Revenue Act, 1954 - Section 163

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High Courts13 Oct 2015Dismissed

State of Himachal Pradesh Vs Jogi Ram

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1819

Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts13 Oct 2015Dismissed

Municipal Corporation Shimla and Others Vs Mathu Ram

High Court Of Himachal Pradesh · (2015) 4 LLJ 538

Constitution of India, 1950 - Article 12

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High Courts13 Oct 2015Disposed Off

State of Himachal Pradesh Vs Satish Kumar

High Court Of Himachal Pradesh · (2016) 1 ShimLC 25

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts13 Oct 2015Dismissed

Ram Pal Verma Vs Shobha Kumari

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0044

Constitution of India, 1950 - Article 15(3), 39Criminal Procedure Code, 1973 (CrPC) - Section 125Protection of Women From Domestic Violence Act, 2005 - Section 25

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High Courts13 Oct 2015Dismissed

Gopal Saran and Others Vs Devi Dayal

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0034

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High Courts12 Oct 2015Allowed

Aarti Rana Vs Gaurav Rana and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0091

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, 151Constitution of India, 1950 - Article 227Divorce Act, 1869 - Section 3(5), 41, 42

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High Courts12 Oct 2015Allowed

Tej Ram Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0031

Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 50(1)

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High Courts09 Oct 2015Allowed

Narayan Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0084

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 42, 50

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High Courts09 Oct 2015Dismissed

Bhupesh Kumar Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0083

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302, 307, 84

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High Courts09 Oct 2015Dismissed

State of H.P. Vs Bidhi Chand and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1707

Criminal Procedure Code, 1973 (CrPC) - Section 313Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 7

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High Courts09 Oct 2015Allowed

State of HP and Others Vs Saunu Ram and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0030

Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17, 115

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High Courts09 Oct 2015Allowed

Kamal Kishore and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0027

Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323

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High Courts09 Oct 2015Dismissed

Jagdish Chand and Others Vs Meena Devi and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0026

Motor Vehicles Act, 1988 - Section 166

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High Courts09 Oct 2015Disposed off

Mukesh Bhardwaj and Others Vs Anju Bhardwaj and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0025

Motor Vehicles Act, 1988 - Section 147, 149, 149 (2)

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High Courts09 Oct 2015

Kaushlya Devi and Others Vs Dev Raj and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0024

Criminal Procedure Code, 1973 (CrPC) - Section 173Motor Vehicles Act, 1988 - Section 158, 166, 168, 169Penal Code, 1860 (IPC) - Section 279, 304-A

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High Courts09 Oct 2015Allowed

Ravinder Parshad Bhardwaj Vs H.P. Gramin Bank

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0023

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High Courts09 Oct 2015Allowed

Prem Lal Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0022

Constitution of India, 1950 - Article 14, 17, 19, 19(1)(g), 21Land Acquisition Act, 1894 - Section 4

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High Courts09 Oct 2015Allowed

Kartik Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1730

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374(2)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 35

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