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High Court Of Himachal Pradesh judgments

31,399 judgments · page 687 of 1,570

High Courts16 Oct 2015Disposed Off

Manoj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0058

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 41, 41(1)(b)(ii), 41-A, 437, 438Penal Code, 1860 (IPC) - Section 149, 34, 498-A

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High Courts15 Oct 2015Dismissed

HP Housing and Urban Development Authority and Others Vs Virender Thakur and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0097

Land Acquisition Act, 1894 - Section 18, 23(1-A), 4, 9

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High Courts15 Oct 2015Disposed Off

Shalini Loomba and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0096

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 173, 320, 482Penal Code, 1860 (IPC) - Section 147, 148, 149, 307, 323

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High Courts15 Oct 2015Allowed

Ritu Kumari Vs Rajveer Singh

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0093

Civil Procedure Code, 1908 (CPC) - Section 11, 21-A, 23, 24, 25Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 21, 21A, 21-A, 24, 9

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High Courts15 Oct 2015Dismissed

Banti Devi and Others Vs Pohlo Ram and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0086

Himachal Pradesh Land Revenue Act, 1954 - Section 14, 16, 17

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High Courts15 Oct 2015Dismissed

Desh Raj Vs Bimla Devi

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0081

Civil Procedure Code, 1908 (CPC) - Section 115, 96Hindu Marriage Act, 1955 - Section 13

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High Courts15 Oct 2015Disposed Off

Sandeep Kumar Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0067

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High Courts14 Oct 2015Allowed

State of H.P. and Others Vs Baldev and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0098

Civil Procedure Code, 1908 (CPC) - Order 14 Rule 17, 80, 96Limitation Act, 1963 - Section 10, 11, 12, 13, 14Specific Relief Act, 1963 - Section 38, 39

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High Courts14 Oct 2015Dismissed

Anubhav Bansal Vs H.P. University and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0094

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High Courts14 Oct 2015Dismissed

State of Himachal Pradesh Vs Ramesh Kumar

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1715

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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High Courts14 Oct 2015Dismissed

Bhagat Ram Vs Khushi Ram and Others

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1777

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High Courts14 Oct 2015Dismissed

Mangat Ram Saini Vs Pritam Singh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1769

Civil Procedure Code, 1908 (CPC) - Order 10 Rule 10Evidence Act, 1872 - Section 70, 72, 73

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High Courts14 Oct 2015

Bhartiya Govansh Rakshan Sanverdhan Parishad Vs The Union of India and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0068

Constitution of India, 1950 - Article 14, 15, 16, 19, 19(1)Himachal Pradesh Police Act, 2007 - Section 114Penal Code, 1860 (IPC) - Section 289, 428, 429

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High Courts14 Oct 2015Dismissed

Mohan Meakin Limited Vs The State of H.P. and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0066

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High Courts14 Oct 2015

Roshan Lal Vs Pritam Singh and Others

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0063

Constitution of India, 1950 - Article 246, 254, 254(2)Hindu Succession Act, 1956 - Section 14, 22, 22(1), 3, 4

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High Courts14 Oct 2015Disposed off

Sunny Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1676

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Evidence Act, 1872 - Section 114, 118Penal Code, 1860 (IPC) - Section 342, 366A, 375, 376

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High Courts14 Oct 2015Allowed

Khateeza and Others Vs Islam

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0041

Civil Procedure Code, 1908 (CPC) - Section 100

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High Courts14 Oct 2015

Vipan Kumar and Others Vs The State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 ShimLC 31 : (2016) 1 ShimLC 247

Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 378Penal Code, 1860 (IPC) - Section 201, 302, 34

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High Courts14 Oct 2015Disposed off

State of Himachal Pradesh Vs Manjeet Singh

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1613

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Evidence Act, 1872 - Section 114-APenal Code, 1860 (IPC) - Section 363, 366, 376, 506

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High Courts14 Oct 2015Disposed off

State of Himachal Pradesh Vs Mujmil Khan

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1689

Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20

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