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High Court Of Himachal Pradesh judgments

31,399 judgments · page 685 of 1,570

High Courts30 Oct 2015Disposed Off

Rakesh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0049

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 437(1), 438, 438(1), 439Penal Code, 1860 (IPC) - Section 147, 148, 149, 302, 307
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High Courts29 Oct 2015Partly Allowed

Ravi Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0111

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313, 433Penal Code, 1860 (IPC) - Section 363, 366-A, 376Protection of Children from Sexual Offences Act, 2012 - Section 5(1), 6
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High Courts29 Oct 2015Disposed Off

Raksha Sharma Vs Bhagat Singh and Others

High Court Of Himachal Pradesh · (2016) 1 BC 606

Criminal Procedure Code, 1973 (CrPC) - Section 320, 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147Penal Code, 1860 (IPC) - Section 307
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High Courts29 Oct 2015Partly Allowed

Bakshi Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0050

Criminal Procedure Code, 1973 (CrPC) - Section 164, 313Penal Code, 1860 (IPC) - Section 376(2)(i)Protection of Children from Sexual Offences Act, 2012 - Section 6
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High Courts28 Oct 2015Dismissed

State of Himachal Pradesh Vs Khem Singh

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0078

Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Evidence Act, 1872 - Section 27Penal Code, 1860 (IPC) - Section 201, 302, 364
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High Courts28 Oct 2015Dismissed

Piaro Devi Vs Anant Ram

High Court Of Himachal Pradesh · (2015) 10 SHI CK 0001

Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 151Evidence Act, 1872 - Section 65
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