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High Court Of Himachal Pradesh judgments

31,399 judgments · page 683 of 1,570

High Courts06 Nov 2015Allowed

Banwari Lal Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0032

Constitution of India, 1950 - Article 142, 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Motor Vehicles Act, 1988 - Section 187
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High Courts06 Nov 2015Dismissed

Govind Thakur Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0011

Criminal Procedure Code, 1973 (CrPC) - Section 155(2), 156(1), 161, 173(2), 228Penal Code, 1860 (IPC) - Section 143, 146, 147, 339, 341
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High Courts06 Nov 2015

Raksha Dev Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0002

Criminal Procedure Code, 1973 (CrPC) - Section 433Penal Code, 1860 (IPC) - Section 302, 304, 307Terrorist and Disruptive Activities (Prevention) Act, 1985 - Section 3, 4, 6
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High Courts05 Nov 2015Allowed

Pawan Kumar and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0079

Criminal Procedure Code, 1973 (CrPC) - Section 181, 313Motor Vehicles Act, 1988 - Section 181, 192Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29, 50
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High Courts05 Nov 2015Allowed

Satpal Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0012

Constitution of India, 1950 - Article 142, 226Criminal Procedure Code, 1973 (CrPC) - Section 320, 482Penal Code, 1860 (IPC) - Section 363, 366, 406, 498A
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High Courts05 Nov 2015Dismissed

State of H.P. Vs Deepak Sood

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0005

Criminal Procedure Code, 1973 (CrPC) - Section 251Prevention of Food Adulteration Act, 1954 - Section 16(1)(1)(i), 16(1)(a)(1), 16(1)(a)(i)
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