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High Court Of Himachal Pradesh judgments

31,399 judgments · page 684 of 1,570

High Courts05 Nov 2015Disposed Off

Jagdev Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 ACC 950

Constitution of India, 1950 - Article 15(1), 20, 21Criminal Procedure Code, 1973 (CrPC) - Section 374, 53Motor Vehicles Act, 1988 - Section 185, 2(24), 202, 203, 204
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High Courts04 Nov 2015Disposed Off

Roshan Lal Vs State of H.P.

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0084

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 61, 63, 63(5)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 55, 57
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High Courts04 Nov 2015Disposed Off

Ravinder Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0046

Criminal Procedure Code, 1973 (CrPC) - Section 313, 428Evidence Act, 1872 - Section 114(a), 27Penal Code, 1860 (IPC) - Section 376, 376(1), 506
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High Courts03 Nov 2015Dismissed

Shiv Chand Vs Parwati Devi

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0081

Civil Procedure Code, 1908 (CPC) - Section 100Penal Code, 1860 (IPC) - Section 420
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High Courts03 Nov 2015Dismissed

Ram Krishan Melu Vs Kusum Bhasin

High Court Of Himachal Pradesh · (2016) 1 RCR(Rent) 113

Civil Procedure Code, 1908 (CPC) - Section 10Himachal Pradesh Urban Rent Control Act, 1987 - Section 14
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High Courts02 Nov 2015Allowed

Sukhwinder Singh and Others Vs Kusum Sharma

High Court Of Himachal Pradesh · (2016) AIR (HP) 1

Arbitration Act, 1940 - Section 11, 11(5), 11(9), 16, 16(1)Arbitration and Conciliation Act, 1996 - Section 16, 16(1), 16(1)(a), 16(1)(b), 34Constitution of India, 1950 - Article 16, 16(1), 227
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