CourtKutchehry.com

COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 682 of 1,570

High Courts18 Nov 2015

Subhash Thakur Vs Raja Ashok Pal Sen and Others

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0031

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 10(1), Order 39 Rule 1, Order 39 Rule 2Criminal Procedure Code, 1973 (CrPC) - Section 151Transfer of Property Act, 1882 - Section 52
Read judgment
High Courts18 Nov 2015Disposed Off

Vishal Chaddha Vs Raja Ashok Pal Sen and Others

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0014

Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 22 Rule 10, Order 22 Rule 10(1), Order 39 Rule 2A, 151Transfer of Property Act, 1882 - Section 52
Read judgment
High Courts16 Nov 2015Dismissed

Hans Raj Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 173Penal Code, 1860 (IPC) - Section 120-B, 420Prevention of Corruption Act, 1988 - Section 13(2)
Read judgment
High Courts06 Nov 2015

Raj Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0043

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 437, 438, 438(1), 439, 46Penal Code, 1860 (IPC) - Section 149, 34, 376
Read judgment
High Courts06 Nov 2015Disposed Off

Vijender Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 11 SHI CK 0040

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 164, 437, 438, 438(1), 439Penal Code, 1860 (IPC) - Section 149, 302, 323, 325, 34
Read judgment