High Courts02 Sept 2015
Gehru Ram and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0034
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 697 of 1,570
High Courts02 Sept 2015Dismissed
State of Himachal Pradesh Vs Reeta Devi and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0017
Criminal Procedure Code, 1973 (CrPC) - Section 164, 173, 313Immoral Traffic (Prevention) Act, 1956 - Section 5, 6Penal Code, 1860 (IPC) - Section 120-B, 372, 376(2)(g), 506
High Courts02 Sept 2015Dismissed
Sumit Kumar Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0016
Arms Act, 1959 - Section 25, 27, 27(3)Criminal Procedure Code, 1973 (CrPC) - Section 173, 313Penal Code, 1860 (IPC) - Section 302
High Courts02 Sept 2015Dismissed
Vinod Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 1 ShimLC 1
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 374Evidence Act, 1872 - Section 106Penal Code, 1860 (IPC) - Section 100, 102, 105, 201, 302
High Courts02 Sept 2015Allowed
Shashi Bhushan Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) 1 ShimLC 302
Constitution of India, 1950 - Article 12, 136, 14, 16, 162Road Transport Corporations Act, 1950 - Section 10, 19, 2(b), 3, 34
High Courts01 Sept 2015Dismissed
H.P. Housing and Urban Development Authority Vs Kailash Nath Lath
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1411
High Courts01 Sept 2015Dismissed
Pushpa Devi Vs Om Parkash
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0052
Hindu Marriage Act, 1955 - Section 13Penal Code, 1860 (IPC) - Section 34, 498-A
High Courts01 Sept 2015Dismissed
Rajesh Kumar Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0039
High Courts01 Sept 2015Dismissed
State of Himachal Pradesh Vs Prem Singh
High Court Of Himachal Pradesh · (2015) 09 SHI CK 0031
Criminal Procedure Code, 1973 (CrPC) - Section 313, 378, 417, 418, 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50
High Courts01 Sept 2015Disposed off
Sandeep Bhardwaj and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · AIR 2015 HP 117 : (2016) 1 BC 232
Constitution of India, 1950 - Article 14, 226
High Courts01 Sept 2015Dismissed
Techno Electric and Engineering Co. Ltd. Vs Satluj Jal Vidyut Nigam Ltd.
High Court Of Himachal Pradesh · (2016) 1 ShimLC 294
Arbitration and Conciliation Act, 1996 - Section 13(5), 16(6), 34, 34(2), 34(2)(b)(ii)Constitution of India, 1950 - Article 14, 226Contract Act, 1872 - Section 23, 34, 34(2), 34(2)(b)(ii), 73
High Courts31 Aug 2015Disposed off
State of Himachal Pradesh Vs Harbans Lal and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0028
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 59Limitation Act, 1963 - Section 6
High Courts31 Aug 2015Allowed
Aman Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0004
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 50, 50(1)
High Courts28 Aug 2015
Radharaman International Pvt. Ltd. Vs Gilvert Ispat and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0071
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts28 Aug 2015
Anil Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0026
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 32(5), 35, 50, 51, 59
High Courts28 Aug 2015Dismissed
United India Insurance Company Ltd. Vs Tripta Rana and Others
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0023
High Courts27 Aug 2015Dismissed
Mohar Singh Thakur Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2015) LabIC 4020 : (2015) 4 ILR(HP) 1651 : (2018) 2 ShimLC 1090
Constitution of India, 1950 - Article 12
High Courts27 Aug 2015Dismissed
Prahma Ram and Others Vs Khajana Ram
High Court Of Himachal Pradesh · (2015) 08 SHI CK 0032
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts27 Aug 2015Dismissed
State of Himachal Pradesh and Others Vs Raj Kumar
High Court Of Himachal Pradesh · (2015) LabIC 3954
Income Tax Act, 1961 - Section 10, 10(1), 10(1)(c), 10(4)Industrial Disputes Act, 1947 - Section 25F
High Courts27 Aug 2015Allowed
Sukhdev and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 1 ShimLC 145
Criminal Procedure Code, 1973 (CrPC) - Section 154, 164, 174, 313Penal Code, 1860 (IPC) - Section 201, 302, 34