Arbitration Act, 1940 - Section 34Arbitration and Conciliation Act, 1996 - Section 5, 8, 8(1)Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, 151, 94

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High Courts18 Aug 2015Dismissed

Diwan Chand Vs Simmi Saini

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0025

Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 20(3), 21Criminal Procedure Code, 1973 (CrPC) - Section 125

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High Courts18 Aug 2015Allowed

Mahindra and Mahindra Vs Vikram Singh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0008

Negotiable Instruments Act, 1881 (NI) - Section 138, 142, 142(2)(a)

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High Courts18 Aug 2015Dismissed

Sunil Dutt Sharma Vs Sangeeta Sharma

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0003

Hindu Marriage Act, 1955 - Section 10, 10(1), 10(1)(a), 13, 13(1)Penal Code, 1860 (IPC) - Section 406, 498, 498A

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High Courts17 Aug 2015Dismissed

A.N. Sharma Vs Pran Sachdeva

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0059

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High Courts17 Aug 2015Dismissed

Yogender Pal Verma Vs O.P. Vij

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0053

Evidence Act, 1872 - Section 35

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High Courts17 Aug 2015Dismissed

Manohar Lal and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0052

Civil Procedure Code, 1908 (CPC) - Section 10, 80

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High Courts17 Aug 2015

J.R. Gupta and Others Vs Anju Gupta and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0051

Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 420, 465, 467, 468, 471

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High Courts14 Aug 2015Allowed

State of Himachal Pradesh Vs Ram Rakhi and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0044

Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 - Section 10, 2 (a-1), 2(a-1), 3, 8

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High Courts14 Aug 2015

Managing Director, HPMC Nigam Vihar and Others Vs Naresh Kumar and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0042

Motor Vehicles Act, 1988 - Section 147, 149, 149(2)

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High Courts13 Aug 2015Dismissed

Champa Devi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0041

Central Excises and Salt Act, 1944 - Section 35LConstitution of India, 1950 - Article 136, 141, 226, 32Himachal Pradesh Panchayati Raj Act, 1994 - Section 14, 145, 148, 15, 30

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High Courts13 Aug 2015Disposed off

H.C. Chandel Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0039

Civil Procedure Code, 1908 (CPC) - Section 80Constitution of India, 1950 - Article 226

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High Courts12 Aug 2015Partly Allowed

National Insurance Company Ltd. Vs Tripta Devi and Others

High Court Of Himachal Pradesh · (2015) 147 FLR 719 : (2015) 4 LLJ 161

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High Courts12 Aug 2015Allowed

Bhagya Laxmi and Others Vs Kalyan Singh and Others

High Court Of Himachal Pradesh · (2015) 08 SHI CK 0073

Criminal Procedure Code, 1973 (CrPC) - Section 145, 145(1), 146, 146(1), 161Evidence Act, 1872 - Section 145, 27, 3, 32(1), 40Penal Code, 1860 (IPC) - Section 336

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High Courts12 Aug 2015Allowed

Dabey Ram Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 3 LLJ 758

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