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High Court Of Himachal Pradesh judgments

31,399 judgments · page 701 of 1,570

High Courts03 Aug 2015Dismissed

Sarvanand Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) ALLMR(Cri) 8 : (2015) 4 RCR(Criminal) 210

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 439Penal Code, 1860 (IPC) - Section 201, 302, 323, 366, 376d
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High Courts03 Aug 2015Disposed off

Rajiv Kumar Sharma Vs Renu Sharma

High Court Of Himachal Pradesh · AIR 2015 HP 105 : (2015) 3 ShimLC 1515

Constitution of India, 1950 - Article 227Contract Act, 1872 - Section 23Motor Vehicles Act, 1988 - Section 82, 82(1), 82(2)
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High Courts31 Jul 2015Allowed

Ravi Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 1 ShimLC 88

Constitution of India, 1950 - Article 20(3)Criminal Procedure Code, 1973 (CrPC) - Section 100, 100(4), 100(5), 154, 313Evidence Act, 1872 - Section 25, 26, 27
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High Courts31 Jul 2015Dismissed

Hiraban Sahani Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0096

Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 313Evidence Act, 1872 - Section 27, 59, 8, 8(1), 8(i)Penal Code, 1860 (IPC) - Section 302
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High Courts31 Jul 2015Dismissed

Monika Sharma Vs Kuldeep Kumar Dogra

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0095

Criminal Procedure Code, 1973 (CrPC) - Section 125Hindu Marriage Act, 1955 - Section 10, 13, 13(1) (i-a), 13(1)(ia), 13(1)(i-a)
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High Courts30 Jul 2015Disposed off

Ganesh Dutt Thakur Vs Gita Singh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0091

Criminal Procedure Code, 1973 (CrPC) - Section 156, 156(1), 156(3), 173, 200Prevention of Corruption Act, 1988 - Section 10, 11, 13, 13(2), 15
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