COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 703 of 1,570

High Courts23 Jul 2015Disposed off

H.C. Chandel Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0072

Constitution of India, 1950 - Article 226, 227Himachal Pradesh Restitution of Mortgaged Lands Act, 1976 - Section 4

High Courts23 Jul 2015Disposed off

Suman Kumar Sharma and Others Vs Salochna and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 994

Civil Procedure Code, 1908 (CPC) - Section 151, 152, 153, 23(1-A), 28

High Courts22 Jul 2015Dismissed

Himachal Pradesh State Electricity Board Ltd. Vs Avtar Singh Dayal

High Court Of Himachal Pradesh · (2015) 3 ShimLC 1460

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 47

High Courts22 Jul 2015Dismissed

Hari Singh Vs Himachal Road Transport Corporation and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1017

High Courts22 Jul 2015Dismissed

Rajni Devi Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0081

Penal Code, 1860 (IPC) - Section 341, 354, 376, 506, 509Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(2)(v)

High Courts22 Jul 2015Dismissed

Harinder and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0077

Arms Act, 1959 - Section 27, 27(1)Criminal Procedure Code, 1973 (CrPC) - Section 154, 173, 313Penal Code, 1860 (IPC) - Section 147, 148, 149, 201, 302

High Courts22 Jul 2015Dismissed

State of Himachal Pradesh Vs Jog Raj and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1025

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 378, 417, 418Penal Code, 1860 (IPC) - Section 147, 149, 302, 304, 323

High Courts22 Jul 2015Allowed

Regional Provident Fund Commissioner Employee''s Provident Fund Organization Vs R.C. Gupta and Others

High Court Of Himachal Pradesh · (2016) 148 FLR 164 : (2015) 2 ShimLC 1032

Customs Act, 1962 - Section 159, 25Employees Provident Funds Family Pension Fund and Deposit-linked Insurance Fund Act, 1952 - Section 17, 6, 6(2)(b), 6A, 6-A

High Courts21 Jul 2015Disposed off

Sonali Purewal Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0074

Constitution of India, 1950 - Article 21, 254(1), 51A(g), 51-A(g)Prevention of Cruelty to Animals Act, 1960 - Section 11, 11(1), 11(1)(a), 11(1)(m)(ii), 11(3)

High Courts21 Jul 2015Dismissed

Vinod Thakur and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0073

Himachal Pradesh Co-operative Societies Act, 1968 - Section 11, 34

High Courts20 Jul 2015Allowed

Asha Ram and Others Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0066

Constitution of India, 1950 - Article 12, 14, 226, 32

High Courts20 Jul 2015Dismissed

Bharat Sanchar Nigam Ltd. and Others Vs Vinod Lakhanpal

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0065

High Courts20 Jul 2015Allowed

J.K. Narang and Others Vs Central Bureau of Investigation

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0062

Criminal Procedure Code, 1973 (CrPC) - Section 173(2), 482Penal Code, 1860 (IPC) - Section 120-B, 420, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2), 19, 19(3)(b), 19(4)

High Courts20 Jul 2015Dismissed

Neelam Kumari and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0061

Criminal Procedure Code, 1973 (CrPC) - Section 154, 164, 313Evidence Act, 1872 - Section 101, 106, 114Penal Code, 1860 (IPC) - Section 120-B, 201, 302

High Courts20 Jul 2015Dismissed

Arjun and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0060

Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 34, 376(g), 376-D, 392

High Courts20 Jul 2015Dismissed

State of Himachal Pradesh Vs Gopal Singh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0057

Criminal Procedure Code, 1973 (CrPC) - Section 154, 313, 378, 417, 418Penal Code, 1860 (IPC) - Section 120-B, 332, 333, 34, 452Prevention of Damage to Public Property Act, 1984 - Section 3

High Courts16 Jul 2015Dismissed

Vijay Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1072

Criminal Procedure Code, 1973 (CrPC) - Section 285, 286, 299, 313, 482Motor Vehicles Act, 1988 - Section 181, 190(2)Punjab Excise Act, 1914 - Section 61(1)(14)

High Courts16 Jul 2015Partly Allowed

Mingchong Dorje Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 2 ShimLC 1078

Criminal Procedure Code, 1973 (CrPC) - Section 173, 482Penal Code, 1860 (IPC) - Section 120-B, 420, 468, 471Prevention of Corruption Act, 1988 - Section 13(1)(d), 13(2)

High Courts16 Jul 2015Disposed off

Paras Ram Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2015) 07 SHI CK 0056

Civil Procedure Code, 1908 (CPC) - Order 7 Rule 14(3), 151Evidence Act, 1872 - Section 68Succession Act, 1925 - Section 63

High Courts16 Jul 2015Disposed off

Balwant Singh Vs Gulsher Ali

High Court Of Himachal Pradesh · (2016) CriLJ 111

Constitution of India, 1950 - Article 227Criminal Procedure Code, 1973 (CrPC) - Section 311, 482Evidence Act, 1872 - Section 138, 60, 64, 91