High Courts22 May 2015Dismissed
Mandeep and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0136
Criminal Procedure Code, 1973 (CrPC) - Section 154, 313Penal Code, 1860 (IPC) - Section 120-B, 302, 34
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 715 of 1,570
High Courts22 May 2015Disposed off
United India Insurance Company Limited Vs Reena Devi and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0103
High Courts22 May 2015Dismissed
Napa Papers Ltd. and Others Vs Himachal Pradesh State Industrial Development Corporation and Others
High Court Of Himachal Pradesh · AIR 2015 HP 54
Civil Procedure Code, 1908 (CPC) - Order 9 Rule 13Criminal Procedure Code, 1973 (CrPC) - Section 482, 82
High Courts22 May 2015Disposed off
Babu Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0101
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 35
High Courts22 May 2015Disposed off
Dharma Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 Crimes 555 : (2015) 4 RCR(Criminal) 148 : (2015) 3 ShimLC 1636
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 35, 54
High Courts22 May 2015Disposed off
State of Himachal Pradesh Vs Seemant Kumar and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0099
Criminal Procedure Code, 1973 (CrPC) - Section 313, 417, 418, 423Penal Code, 1860 (IPC) - Section 307, 34Punjab Excise Act, 1914 - Section 61(1)(a)
High Courts22 May 2015Disposed off
Takki Mohd. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 Crimes 327
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374Penal Code, 1860 (IPC) - Section 120, 120-B, 302
High Courts22 May 2015Disposed off
Kekti Devi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0097
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 35, 54
High Courts22 May 2015Allowed
Ramesh Kumar Vs Rajesh Kumar and Others
High Court Of Himachal Pradesh · AIR 2015 HP 85
Himachal Pradesh Panchayati Raj Act, 1994 - Section 113, 13, 163, 165Limitation Act, 1963 - Section 12, 12(2), 13, 3, 5
High Courts22 May 2015Disposed off
Tapat Bahadur Shahi Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 Crimes 340 : (2015) 3 ShimLC 1652
Criminal Procedure Code, 1973 (CrPC) - Section 161, 313Evidence Act, 1872 - Section 7, 8Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts22 May 2015Dismissed
Oriental Insurance Company Ltd. Vs Krishan Dev and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0022
Motor Vehicles Act, 1988 - Section 10, 10(2)(d), 10(2)(e), 10(3), 112
High Courts21 May 2015Allowed
Pradeep Kumar and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0141
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, 20, 29, 50, 61
High Courts21 May 2015Dismissed
Sandeep Gupta Vs Indu Gupta
High Court Of Himachal Pradesh · (2016) 1 DMC 68 : (2015) 4 JCC 2548 : (2015) 3 RCR(Civil) 1035 : (2015) 3 RCR(Criminal) 1000
Criminal Procedure Code, 1973 (CrPC) - Section 482Protection of Women From Domestic Violence Act, 2005 - Section 12, 19
High Courts21 May 2015Allowed
Mohinder Kumar Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0096
Criminal Procedure Code, 1973 (CrPC) - Section 313, 374, 417Penal Code, 1860 (IPC) - Section 409, 467, 468, 471
High Courts21 May 2015Allowed
Raju Rawat Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2015) 3 ShimLC 1314
Criminal Procedure Code, 1973 (CrPC) - Section 154, 161, 172(2), 313Evidence Act, 1872 - Section 161, 164, 165, 27Penal Code, 1860 (IPC) - Section 302
High Courts21 May 2015Dismissed
Budhi Singh and Others Vs Ashok Kumar and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0017
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 63, 65, 68, 90, 91
High Courts20 May 2015Allowed
HPSIDC Employees Union Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) LabIC 4320
Constitution of India, 1950 - Article 14
High Courts20 May 2015Allowed
Suresh Kumar Verma and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0119
High Courts20 May 2015
Baikunth Lal Vs Dita Ram
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0117
High Courts20 May 2015Allowed
Prem Chand Vs Karodhan Devi and Others
High Court Of Himachal Pradesh · (2015) 05 SHI CK 0116
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 2A, Order 39 Rule 39, 115, 151