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High Court Of Himachal Pradesh judgments

31,399 judgments · page 656 of 1,570

High Courts06 Apr 2016Allowed

Suresh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 04 SHI CK 0026

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Penal Code, 1860 (IPC) - Section 120B, Section 120-B, Section 201, Section 302, Section 34
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High Courts05 Apr 2016Disposed Off

Alam Chand Vs Yaad Singh

High Court Of Himachal Pradesh · (2016) ILRHP 819

Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34
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High Courts05 Apr 2016Disposed off

Gian Chand Vs Om Parkash

High Court Of Himachal Pradesh · (2016) ILRHP 827 : (2016) LatestHLJ(HP) 660

Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 34, Section 42
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High Courts05 Apr 2016Disposed off

Khim Raj Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 04 SHI CK 0021

Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 313Evidence Act, 1872 - Section 106, Section 8Penal Code, 1860 (IPC) - Section 302
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High Courts05 Apr 2016Disposed off

Sanjay Aggarwal Vs BLCCO Lawrie Limited and Others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1510 : (2016) ILRHP 849 : (2016) LatestHLJ(HP) 534

Arbitration and Conciliation Act, 1996 - Section 11, Section 15, Section 15, Section 16, Section 17, Section 17, Section 18, Section 18, Section 19, Section 19, Section 2(e), Section 20, Section 21, Section 24, Section 25, Section 42, Section 9
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High Courts05 Apr 2016Dismissed

Yagya Dutt Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 04 SHI CK 0009

Criminal Procedure Code, 1973 (CrPC) - Section 164, Section 313Penal Code, 1860 (IPC) - Section 363, Section 366, Section 366-A, Section 376, Section 506Protection of Children from Sexual Offences Act, 2012 - Section 4
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High Courts04 Apr 2016Dismissed

Yashpal and Others Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 04 SHI CK 0018

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 114, Section 118Penal Code, 1860 (IPC) - Section 120-B, Section 363, Section 366-A, Section 375, Section 376
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