High Courts13 Apr 2016Dismissed
The State of H.P. and another Vs Karnail Singh
High Court Of Himachal Pradesh · (2016) 2 CLR 487 : (2016) 150 FLR 471 : (2016) LabLR 1004
Industrial Disputes Act, 1947 — Section 10(1)
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 654 of 1,570
High Courts12 Apr 2016Dismissed
State of H.P. Vs Des Raj
High Court Of Himachal Pradesh · (2016) ILRHP 1070
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 42, 50
High Courts12 Apr 2016Dismissed
Rahul Bhardwaj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1062
Constitution of India, 1950 — Article 226
High Courts12 Apr 2016Dismissed
Smt. Raj Kumari Vs M/s Shakun Infrastructure Development Private Limited
High Court Of Himachal Pradesh · (2016) ILRHP 1066 : (2016) LatestHLJ(HP) 514
Civil Procedure Code, 1908 (CPC) - Order 39(1), 39(2)
High Courts12 Apr 2016Dismissed
Rahul Bhardwaj and Others Vs State of Himachal Pradesh and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0027
High Courts12 Apr 2016Dismissed
Deepti Gupta and Others Vs Karam Singh
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0010
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 8, Order 7 Rule 11, Section 149, Section 151Court Fees Act, 1870 - Section 6Himachal Pradesh Court Fees Act, 1968 - Section 7, Section 7 (iv), Section 7 (iv) (c), Section 7 (iv) (c) (v)
High Courts11 Apr 2016Disposed Off
M/s Tube Expansion and Equipments Pvt. Ltd. Vs District Magistrate, District Solan
High Court Of Himachal Pradesh · (2016) ILRHP 1027
Constitution of India, 1950 — Article 226
High Courts11 Apr 2016Allowed
M/S Him Cylinder Private Limited Vs Janak Raj
High Court Of Himachal Pradesh · (2016) ILRHP 1037 : (2016) LatestHLJ(HP) 496
Industrial Disputes Act, 1947 - Section 36(4)
High Courts11 Apr 2016Disposed off
Tube Expansion and Equipments Pvt. Ltd. Vs District Magistrate, District Solan and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0029
Constitution of India, 1950 - Article 226, Article 227Recovery of Debts Due to Banks and Financial Institutions Act, 1993 - Section 20Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 200
High Courts08 Apr 2016Dismissed
The New India Assurance Company Limited Vs Chura Mani
High Court Of Himachal Pradesh · (2016) AAC 2249 : (2016) ILRHP 1021
Motor Vehicles Act, 1988 — Section 149
High Courts08 Apr 2016Disposed Off
Om Parkash Vs Dilawar Singh (deceased)
High Court Of Himachal Pradesh · (2016) ILRHP 995
Motor Vehicles Act, 1988 — Section 166, 173
High Courts08 Apr 2016Disposed Off
M/s Maja Unipac. Vs H.P. Financial Corporation Ltd.
High Court Of Himachal Pradesh · (2016) ILRHP 986
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, Order 47 Rule 1, 114
High Courts08 Apr 2016Dismissed
Vinod Gupta Vs M/s Navkar Poly Plast Co.
High Court Of Himachal Pradesh · (2016) ILRHP 975
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts08 Apr 2016Disposed Off
New India Assurance Company Limited Vs Kumari Sujata and others
High Court Of Himachal Pradesh · (2016) ILRHP 1024 : (2016) 2 SimLC 1040
Motor Vehicles Act, 1988 - Section 167
High Courts08 Apr 2016Dismissed
Sh. Ranbir Singh & another Vs Smt. Santosh Kumari & others
High Court Of Himachal Pradesh · (2016) 2 SimLC 1048
Motor Vehicles Act, 1988 - Section 166
High Courts08 Apr 2016Dismissed
Rajan Sharma Vs Ravinder Singh and Others
High Court Of Himachal Pradesh · (2016) AAC 1297 : (2016) ILRHP 1010
Motor Vehicles Act, 1988 — Section 166
High Courts08 Apr 2016Allowed
The Himachal Pradesh State Industrial Development Corporation Vs Chanana Steel Tubes Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0028
Contract Act, 1872 - Section 29, Section 51State Financial Corporations Act, 1951 - Section 29
High Courts08 Apr 2016Dismissed
Rakesh Kumar Sharma Vs The Branch Manager, SBI and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0007
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 31, Order 41 Rule 41, Section 100, Section 96
High Courts08 Apr 2016Disposed off
Oriental Insurance Company Vs Hira Devi and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0006
Motor Vehicles Act, 1988 - Section 158, Section 158 (6), Section 166
High Courts08 Apr 2016Disposed off
Oriental Insurance Company Vs Shinder Kaur and Others
High Court Of Himachal Pradesh · (2016) 04 SHI CK 0005
Civil Procedure Code, 1908 (CPC) - Section 107Motor Vehicles Act, 1988 - Section 147, Section 149, Section 158, Section 158 (6), Section 166, Section 168, Section 173