High Courts19 Apr 2016Allowed
Hargopal Singh Vs Prem Sagar
High Court Of Himachal Pradesh · (2016) AIRCC 2288 : (2016) ILRHP 1216
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 653 of 1,570
High Courts18 Apr 2016Dismissed
State of Himachal Pradesh Vs Manoj Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1210
Penal Code, 1860 (IPC) — Section 302
High Courts18 Apr 2016Dismissed
Prem Lata Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1204
Constitution of India, 1950 — Article 226
High Courts18 Apr 2016Disposed Off
Kuldeep Vs Sunita Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1199
Evidence Act, 1872 — Section 45
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Vikas
High Court Of Himachal Pradesh · (2016) ILRHP 1176
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Sanjay Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1165
Penal Code, 1860 (IPC) — Section 332, 333, 34, 341, 353, 506
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Rajinder Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1158
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Chaman Lal
High Court Of Himachal Pradesh · (2016) ILRHP 1125
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts13 Apr 2016Dismissed
Narcotics Control Bureau Vs Ajmer Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1090
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 60, 8
High Courts13 Apr 2016Dismissed
Amrish Rana Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1077 : (2016) 3 SimLC 1506
Penal Code, 1860 (IPC) — Section 302
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Krishan Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1144
Penal Code, 1860 (IPC) — Section 409, 420, 467, 468, 471
High Courts13 Apr 2016Disposed Off
State of Himachal Pradesh Vs Jagbir Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1140
Penal Code, 1860 (IPC) — Section 306, 498A
High Courts13 Apr 2016Dismissed
State of Himachal Pradesh Vs Shyam Lal
High Court Of Himachal Pradesh · (2016) ILRHP 1169
Penal Code, 1860 (IPC) — Section 201, 302
High Courts13 Apr 2016Disposed Off
State of Himachal Pradesh Vs Hakim Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1132
Penal Code, 1860 (IPC) — Section 302
High Courts13 Apr 2016Dismissed
State of H.P. Vs Karam Chand
High Court Of Himachal Pradesh · (2016) ILRHP 1183
Industrial Disputes Act, 1947 — Section 25
High Courts13 Apr 2016Disposed Off
National Insurance Co. Ltd. Vs Nisha Verma
High Court Of Himachal Pradesh · (2016) ILRHP 1095
Motor Vehicles Act, 1988 — Section 169
High Courts13 Apr 2016Disposed off
Rajeshwar Sabarwal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 2 CriCC 403 : (2017) CriLJ 1222 : (2016) 4 Crimes 231 : (2016) 2 DCR 51 : (2016) ILRHP 1100 : (2016) LatestHLJ(HP) 460 : (2017) 3 RCRCivil 24 : (2017) 2 RCRCriminal 647
Constitution of India, 1950 - Article 20(2)Criminal Procedure Code, 1973 (CrPC) - Section 156(3), Section 161, Section 173, Section 239, Section 397, Section 401Evidence Act, 1872 - Section 45
High Courts13 Apr 2016Dismissed
Banshi Ram son of Shri Dittu Ram Vs Ram Chand son of Sh. Puran Chand
High Court Of Himachal Pradesh · (2016) ACD 504 : (2016) 2 AICLR 908 : (2016) 4 BC 478 : (2016) 2 CivCC 331 : (2016) 2 CriCC 461 : (2016) 2 DCR 72 : (2016) ILRHP 1085 : (2016) LatestHLJ(HP) 444 : (2016) 2 NIJ 201
Negotiable Instruments Act, 1881 (NI) — Section 138, 146
High Courts13 Apr 2016Dismissed
Tara Pati son of Sh. Gadhari Lal Vs Smt. Mamta Malhotra
High Court Of Himachal Pradesh · (2016) 2 CriCC 331
Criminal Procedure Code, 1973 (CrPC) — Section 362, 482
High Courts13 Apr 2016Disposed Off
Pooja Devi wife of Shri Sanjay Sharma Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 3 CriCC 450 : (2016) CriLJ 2560 : (2016) 2 DMC 731 : (2016) ILRHP 1097
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 302, 307, 34, 498A