High Courts08 Apr 2016Allowed

Om Parkash Vs Dilawar Singh and Others

High Court Of Himachal Pradesh · (2016) 04 SHI CK 0004

Civil Procedure Code, 1908 (CPC) - Order 13 Rule 10, Order 13 Rule 3, Order 16 Rule 2, Order 16 Rule 21, Order 17 Rule XVII, Order 21 Rule XXI, Order 22 Rule 22, Order 23 Rule 1, Order 23 Rule 3, Order 5 Rule 13, Order 5 Rule 15, Order 5 Rule 30, Orde
High Courts07 Apr 2016Disposed Off

Veepul Lakhanpal Vs Smt. Pooja

High Court Of Himachal Pradesh · (2016) ILRHP 972 : (2016) LatestHLJ(HP) 449

Civil Procedure Code, 1908 (CPC) - Section 10, 21AConstitution of India, 1950 - Article 227
High Courts06 Apr 2016Disposed off

Bano Devi Vs Rashilu Devi and Others

High Court Of Himachal Pradesh · (2016) AAC 2195 : (2016) 3 CLR 123 : (2016) 150 FLR 961 : (2016) 3 HimLR 1465 : (2016) ILRHP 875 : (2016) LabLR 805 : (2016) LatestHLJ(HP) 525 : (2016) 2 LLN 428

Workmens Compensation Act, 1923 - Section 10, Section 19, Section 2(d), Section 22, Section 3, Section 30, Section 4, Section 8