High Courts01 Apr 2016Allowed

Sadh Ram Vs Sanjay Rao and Others

High Court Of Himachal Pradesh · (2016) AAC 1371 : (2017) ACJ 658 : (2016) ILRHP 780 : (2016) LatestHLJ(HP) 763

Motor Vehicles Act, 1988 - Section 166, Section 168Penal Code, 1860 (IPC) - Section 279, Section 337, Section 338
High Courts01 Apr 2016Disposed Off

Dina Nath Vs Kamal Sharma and others

High Court Of Himachal Pradesh · (2016) 2 SimLC 796

Criminal Procedure Code, 1973 (CrPC) - Section 397, 401, 482Negotiable Instruments Act, 1881 (NI) - Section 138, 147
High Courts01 Apr 2016Allowed

Inderjit Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) ILRHP 715 : (2016) LatestHLJ(HP) 441 : (2016) 5 RCRCriminal 888

Penal Code, 1860 (IPC) - Section 506Scheduled Castes and the Scheduled Tribes (Prevention of Atrocities) Act, 1989 - Section 3(1)(x)
High Courts01 Apr 2016Dismissed

State of Himachal Pradesh Vs Kunju Ram

High Court Of Himachal Pradesh · (2016) ILRHP 786 : (2016) 2 SimLC 698

Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Evidence Act, 1872 - Section 91, Section 92Penal Code, 1860 (IPC) - Section 409, Section 420, Section 467, Section 468, Section 471
High Courts01 Apr 2016Allowed

Jatinder Kumar Vs Kusum Lata

High Court Of Himachal Pradesh · (2016) ILRHP 718 : (2016) LatestHLJ(HP) 638

Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2, Section 151Constitution of India, 1950 - Article 227Transfer of Property Act, 1882 - Section 27, Section 44, Section 53A
High Courts01 Apr 2016Dismissed

Micromax Informatics Ltd. Vs State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2016) ILRHP 749 : (2016) 2 SimLC 744

Central Excises and Salt Act, 1944 - Section 35LConstitution of India, 1950 - Article 141, Article 141(1), Article 226, Article 227, Article 32Himachal Pradesh Value Added Tax Act, 2005 - Section 16(8), Section 45, Section 45(5), Sec