High Courts01 Apr 2016Dismissed
Rajesh Kumar and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1425 : (2016) ILRHP 770 : (2016) 2 SimLC 629
Constitution of India, 1950 - Article 14, Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 658 of 1,570
High Courts01 Apr 2016Disposed Off
Anand Rani and Ors. Vs Anil Kumar and Ors.
High Court Of Himachal Pradesh · (2016) 2 HimLR 1293 : (2016) ILRHP 693 : (2016) 2 SimLC 658
Motor Vehicles Act, 1988 — Section 166
High Courts31 Mar 2016Dismissed
Dr. Yashwant Singh Parmar University Horticulture and Forestry Vs Sh. Narender Dhand
High Court Of Himachal Pradesh · (2016) ILRHP 610
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1
High Courts31 Mar 2016Disposed Off
Himachal Pradesh State Electricity Board Ltd. Vs Krishan Chand Malhotra
High Court Of Himachal Pradesh · (2016) ILRHP 622
High Courts31 Mar 2016Disposed Off
M/s U.G. Hotels & Resorts Ltd. Vs M/s Business Associates (Delhi) Pvt. Ltd.
High Court Of Himachal Pradesh · (2016) ILRHP 623
Companies Act, 1956 — Section 483
High Courts31 Mar 2016Disposed Off
Sohan Lal Vs Fateh Singh
High Court Of Himachal Pradesh · (2016) ACD 1127 : (2016) 2 DCR 574 : (2016) 2 NIJ 404
Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts31 Mar 2016Dismissed
State of Himachal Pradesh Vs Manjeet Singh and Others
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0073
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 313Penal Code, 1860 (IPC) - Section 300, Section 302, Section 304 (II), Section 304(II), Section 307, Section 323, Section 34
High Courts31 Mar 2016Allowed
Kundan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0069
Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 149, Section 154, Section 34, Section 437, Section 437(1), Section 438, Section 438(1), Section 439, Section 439(1), Section 46Evidence Act, 1872
High Courts31 Mar 2016Dismissed
Yashwant Singh Parmar University of Horticulture and Forestry Vs Narender Dhand and Others
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0068
Civil Procedure Code, 1908 (CPC) - Order 40 Rule 1, Order 40 Rule 1(d), Order 40 Rule 40, Section 2 (16), Section 94, Section 94(d)
High Courts31 Mar 2016Disposed off
Firoz Ansari and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1381 : (2016) ILRHP 677 : (2016) 2 SimLC 769
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21, Section 22
High Courts30 Mar 2016Disposed Off
Land Acquisition Collector, H.P. Housing and U.D.A. Vs Daulat Ram
High Court Of Himachal Pradesh · (2016) ILRHP 653
Land Acquisition Act, 1894 — Section 18, 54
High Courts30 Mar 2016Dismissed
Kishori Lal Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 2 SimLC 687
Penal Code, 1860 (IPC) - Section 376
High Courts30 Mar 2016Allowed
Lal Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 3 CriCC 707 : (2016) CriLJ 2736 : (2016) 4 Crimes 542 : (2016) ILRHP 648 : (2016) 2 SimLC 668
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Penal Code, 1860 (IPC) - Section 342, Section 376Protection of Children from Sexual Offences Act, 2012 - Section 4
High Courts30 Mar 2016Dismissed
State of Himachal Pradesh and Others Vs Dave Ram and Others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1441 : (2016) ILRHP 602 : (2016) 2 SimLC 828
Land Acquisition Act, 1894 - Section 18, Section 23, Section 23(1), Section 23(1A), Section 23(2), Section 34, Section 4, Section 4 (1), Section 4(1)
High Courts30 Mar 2016Disposed off
Ram Pyari and Others Vs R.R. Gears Pvt. Ltd. and Others
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0065
Civil Procedure Code, 1908 (CPC) - Order 1 Rule 10, Order 18 Rule 17, Order 22 Rule 10-A, Order 22 Rule 4, Order 22 Rule 4(2), Section 151Evidence Act, 1872 - Section 137
High Courts30 Mar 2016Disposed Off
State of H.P. Vs Kanta Devi
High Court Of Himachal Pradesh · (2016) 3 HimLR 1357 : (2016) 2 SimLC 660
Criminal Procedure Code, 1973 (CrPC) - Section 313Penal Code, 1860 (IPC) - Section 325
High Courts30 Mar 2016Disposed Off
R.R. Sharma Vs Ram Kumari and Others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1297 : (2016) ILRHP 597 : (2016) LatestHLJ(HP) 1219
Constitution of India, 1950 - Article 14, Article 141Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, Section 24 (5)
High Courts29 Mar 2016Disposed Off
Roshan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 646
Constitution of India, 1950 — Article 226
High Courts29 Mar 2016Disposed Off
Mohan Lal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 643
Constitution of India, 1950 — Article 226
High Courts29 Mar 2016Disposed Off
Uma Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 595
Central Civil Services (Pension) Rules, 1972 — Rule 54