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High Court Of Himachal Pradesh judgments

31,399 judgments · page 660 of 1,570

High Courts22 Mar 2016Disposed off

State of Himachal Pradesh Vs Sikander

High Court Of Himachal Pradesh · (2016) 2 SimLC 613

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 417Penal Code, 1860 (IPC) - Section 120-B, Section 376, Section 417, Section 418, Section 423, Section 506
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High Courts22 Mar 2016Dismissed

Ram Singh Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 485 : (2016) 2 SimLC 779

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 374Evidence Act, 1872 - Section 114, Section 118, Section 157, Section 8Penal Code, 1860 (IPC) - Section 375, Section 376, Section 506, Section 506-II
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High Courts22 Mar 2016Allowed

State of H.P. Vs Ram

High Court Of Himachal Pradesh · (2016) 03 SHI CK 0047

Constitution of India, 1950 - Article 21Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Evidence Act, 1872 - Section 118, Section 59, Section 60, Section 67
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High Courts21 Mar 2016Disposed Off

Rishi Pal Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 3 CriCC 617 : (2016) 3 HimLR 1336 : (2016) ILRHP 443 : (2016) LatestHLJ(HP) 466 : (2016) 3 RCRCriminal 443 : (2016) 2 SimLC 758

Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 15, Section 42 (2)
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High Courts19 Mar 2016Dismissed

State of Himachal Pradesh Vs Sohan Lal and Others

High Court Of Himachal Pradesh · (2016) 3 HimLR 1323 : (2016) ILRHP 430

Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 45A, Section 65, Section 65B, Section 65B(2), Section 65B(4), Section 65-B(4)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Sec
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