High Courts16 Mar 2016Disposed Off
The Accounts Officer (Cash) Vs Income Tax Officer (TDS)
High Court Of Himachal Pradesh · (2016) ILRHP 337
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 662 of 1,570
High Courts16 Mar 2016Disposed Off
Manoj Joshi Vs Dr. Y.S. Parmar University
High Court Of Himachal Pradesh · (2016) ILRHP 309
High Courts16 Mar 2016Dismissed
Rajinder Kumar Kaushal Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 310
High Courts16 Mar 2016Dismissed
Surjeet Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 335
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 115
High Courts16 Mar 2016Dismissed
State of Himachal Pradesh Vs Hukam Singh
High Court Of Himachal Pradesh · (2016) ILRHP 325 : (2016) 2 SimLC 674
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts16 Mar 2016Disposed Off
State of H.P. Vs Devi Ram and Others
High Court Of Himachal Pradesh · (2016) ILRHP 317 : (2016) 2 SimLC 703
Criminal Procedure Code, 1973 (CrPC) - Section 313Evidence Act, 1872 - Section 27Forest Act, 1927 - Section 41, Section 42
High Courts16 Mar 2016Disposed off
Subhash Sharma Vs Anil Kumar
High Court Of Himachal Pradesh · (2016) AIRCC 1459 : (2016) 3 CivCC 307 : (2016) ILRHP 331 : (2016) LatestHLJ(HP) 1071 : (2016) 2 RCRRent 342 : (2016) 2 RentLR 70
Civil Procedure Code, 1908 (CPC) - Order 14 Rule XIV, Order 21 Rule XXI, Section 151, Section 47Himachal Pradesh Urban Rent Control Act, 1987 - Section 15, Section 24, Section 26, Section 31
High Courts16 Mar 2016Allowed
Sadiq Mohd. Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0035
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 21
High Courts16 Mar 2016Disposed Off
Vijay Kumar Negi Vs Swaran Bala and Others
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0030
Civil Procedure Code, 1908 (CPC) - Order 39 Rule 1, Order 39 Rule 2Constitution of India, 1950 - Article 227
High Courts15 Mar 2016Partly Allowed
Vinod Kumar Vs Smt. Shakuntala
High Court Of Himachal Pradesh · (2016) ILRHP 286
Protection of Women From Domestic Violence Act, 2005 — Section 12
High Courts15 Mar 2016Dismissed
Ram Parkash Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 274
High Courts15 Mar 2016Disposed Off
Raman Chand alias Relu Vs Hukam Chand
High Court Of Himachal Pradesh · (2016) ILRHP 276
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34, 37, 38
High Courts15 Mar 2016Disposed Off
M/s Ban Labs Ltd. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 269
Criminal Procedure Code, 1973 (CrPC) — Section 482Drugs and Cosmetics Act, 1940 — Section 16(b), 17-E(f), 18(a)(ii), 27-A
High Courts15 Mar 2016Dismissed
Shrawan Singh Vs Ramel Singh
High Court Of Himachal Pradesh · (2016) ILRHP 280
Specific Relief Act, 1963 — Section 38
High Courts15 Mar 2016Dismissed
Surender Kumar Vs Union of India
High Court Of Himachal Pradesh · (2016) ILRHP 284
Constitution of India, 1950 — Article 226, 227
High Courts15 Mar 2016Disposed off
Court on its own motion Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) AIR(HP) 109 : (2016) 2 HimLR 1029 : (2016) ILRHP 258 : (2016) LatestHLJ(HP) 425
Drugs and Cosmetics Act, 1940 - Section 5, Section 7
High Courts15 Mar 2016Dismissed
National Traders Dharamshala Vs State of H.P. & Ors.
High Court Of Himachal Pradesh · (2016) 2 HimLR 1104 : (2016) ILRHP 271
Himachal Pradesh General Sales Tax Act, 1968 — Section 22(2)
High Courts15 Mar 2016Dismissed
Balkrishan Vs State of H.P. and others
High Court Of Himachal Pradesh · (2016) 2 HimLR 1037 : (2016) ILRHP 249
High Courts15 Mar 2016Allowed
Daulat Ram Vs State of HP and others
High Court Of Himachal Pradesh · (2016) 2 HimLR 1036 : (2016) ILRHP 264 : (2016) LatestHLJ(HP) 432
High Courts15 Mar 2016Disposed Off
Vinod Kumar Vs Shakuntala and Others
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0049
Criminal Procedure Code, 1973 (CrPC) - Section 125Protection of Women From Domestic Violence Act, 2005 - Section 12, Section 18, Section 19, Section 20, Section 21, Section 22, Section 26