COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 664 of 1,570

High Courts10 Mar 2016Disposed Off

Roop Lal Gautam Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 2 CriCC 123 : (2016) ILRHP 171 : (2016) 5 RCRCriminal 665

Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 120B, 269, 270, 277, 326, 336, 420Water (Prevention and Control of Pollution) Act, 1974 — Section 43, 44

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High Courts10 Mar 2016Disposed off

Gaurav Sharma and others Vs State of Himachal Pradesh and another

High Court Of Himachal Pradesh · (2016) 2 CriCC 73 : (2016) 5 RCRCriminal 661

Penal Code, 1860 (IPC) — Section 498A

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High Courts09 Mar 2016Disposed Off

Vicky Thakur Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 169

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 29, 61

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High Courts09 Mar 2016Dismissed

Bachitar Singh and Others Vs Sandhya Devi and Others

High Court Of Himachal Pradesh · (2016) 163 AIC 671 : (2016) 161 AIC 790 : (2016) ILRHP 155

Civil Procedure Code, 1908 (CPC) - Section 100Transfer of Property Act, 1882 - Section 53-A

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High Courts09 Mar 2016Disposed Off

Ashok Kumar Thakur Vs The State of Himachal Pradesh and Others

High Court Of Himachal Pradesh · (2016) ILRHP 159 : (2016) 2 SimLC 640

Arbitration and Conciliation Act, 1996 - Section 18, Section 28(1)(a), Section 28(3), Section 31(3), Section 34, Section 34(2), Section 34(2)(a)(iii), Section 43, Section 5

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High Courts09 Mar 2016Disposed Off

Goverdhan Dass son of Shri Maya Ram Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 2 CriCC 164 : (2016) 4 Crimes 228 : (2016) ILRHP 166 : (2016) 2 RCRCriminal 987

Criminal Procedure Code, 1973 (CrPC) — Section 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 18, 19, 37

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High Courts08 Mar 2016Disposed Off

Rakesh Mohindra Vs Union of India

High Court Of Himachal Pradesh · (2016) ILRHP 149

Civil Procedure Code, 1908 (CPC) — Order 1 Rule 10

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High Courts08 Mar 2016Dismissed

Doda Vs Mast Ram

High Court Of Himachal Pradesh · (2016) 03 SHI CK 0040

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High Courts04 Mar 2016Disposed Off

National Insurance Co. Ltd. Vs Suresh Chand Sharma

High Court Of Himachal Pradesh · (2016) ILRHP 130

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Mar 2016Disposed Off

Ajay Mahajan Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 124

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114

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High Courts04 Mar 2016Disposed Off

Sh. Hari Prakash Abbi Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 126

Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114

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High Courts04 Mar 2016Disposed Off

Urmila Devi Vs Managing Director

High Court Of Himachal Pradesh · (2016) ILRHP 146

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Mar 2016Disposed Off

Viyasan Devi Vs Ashok Kumar

High Court Of Himachal Pradesh · (2016) ILRHP 147

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Mar 2016Disposed Off

Jagmohan Singh Vs The Oriental Insurance Company Ltd.

High Court Of Himachal Pradesh · (2016) ILRHP 129

Motor Vehicles Act, 1988 — Section 147, 149

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High Courts04 Mar 2016Disposed Off

Sohan Lal Vs Om Prakash Sharma

High Court Of Himachal Pradesh · (2016) ILRHP 140

Motor Vehicles Act, 1988 — Section 169

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High Courts04 Mar 2016Dismissed

Shri Suitm Sareen Vs Rano Devi

High Court Of Himachal Pradesh · (2016) ILRHP 141

Motor Vehicles Act, 1988 — Section 166

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High Courts04 Mar 2016Disposed Off

Oriental Insurance Company Ltd. Vs Veena Devi and Others

High Court Of Himachal Pradesh · (2016) AAC 1100 : (2016) ILRHP 139

Motor Vehicles Act, 1988 — Section 147, 166

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High Courts04 Mar 2016Dismissed

Triveni Prasad Vs Kanwal Jeet and Others

High Court Of Himachal Pradesh · (2016) AAC 1096 : (2016) ILRHP 143

Civil Procedure Code, 1908 (CPC) — Order 9 Rule 9Motor Vehicles Act, 1988 — Section 166, 168

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High Courts04 Mar 2016Disposed Off

Oriental Insurance Co. Vs Usha Kumari and Others

High Court Of Himachal Pradesh · (2016) AAC 1069 : (2016) ILRHP 136 : (2016) LatestHLJ(HP) 571

Motor Vehicles Act, 1988 — Section 147, 149, 166

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High Courts04 Mar 2016Dismissed

Ajay Mahajan Vs State of H.P. and Others

High Court Of Himachal Pradesh · (2016) 03 SHI CK 0022

Civil Procedure Code, 1908 (CPC) - Order 47 Rule 1, Section 114

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