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High Court Of Himachal Pradesh judgments

31,399 judgments · page 666 of 1,570

High Courts01 Mar 2016Allowed

Sanju Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 2 HimLR 1210 : (2016) ILRHP 38 : (2016) LatestHLJ(HP) 353 : (2016) 5 RCRCriminal 695

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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High Courts01 Mar 2016Dismissed

Subhash Sharma Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 03 SHI CK 0024

Himachal Pradesh Village Common Lands Vesting and Utilization Act, 1974 - Section 10, Section 3
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High Courts29 Feb 2016Allowed

Hans Raj Khimta Vs Kanwaljeet Kaur

High Court Of Himachal Pradesh · (2016) 2 HimLR 1184 : (2016) ILRHP 541 : (2016) LatestHLJ(HP) 303 : (2016) 1 RCRRent 447

Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, Section 14 (1), Section 14(2)(i), Section 20, Section 21, Section 8, Section 8 (5)
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High Courts27 Feb 2016Disposed off

State of H.P. Vs Shyam Lal

High Court Of Himachal Pradesh · (2016) 02 SHI CK 0021

Criminal Procedure Code, 1973 (CrPC) - Section 313, Section 417, Section 418, Section 423Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18, Section 20, Section 42
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High Courts27 Feb 2016Disposed Off

State of Himachal Pradesh Vs Sudhir Prakash

High Court Of Himachal Pradesh · (2016) 162 AIC 328 : (2016) 1 SimLC 518

Criminal Procedure Code, 1973 (CrPC) — Section 378Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
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