High Courts03 Mar 2016Allowed
Court on its own motion Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 114
Constitution of India, 1950 — Article 226
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 665 of 1,570
High Courts03 Mar 2016Dismissed
Mastu Devi Vs Chet Ram
High Court Of Himachal Pradesh · (2016) AIR(HP) 154 : (2016) 4 CivCC 498 : (2016) ILRHP 119
Limitation Act, 1963 — Article 64, 65
High Courts03 Mar 2016Disposed off
Anant Ram and Others Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0058
Land Acquisition Act, 1894 - Section 18, Section 23(1-A), Section 4(1)
High Courts03 Mar 2016Disposed Off
Tirupati Aluminium Limited Vs Sturdy Industries Limited
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0023
High Courts03 Mar 2016Disposed off
Subhash Thakur Vs Nand Kumar and another
High Court Of Himachal Pradesh · (2016) 4 BC 573 : (2016) 3 CivCC 503 : (2016) 3 CriCC 333 : (2016) 4 Crimes 462 : (2017) 1 DCR 149 : (2016) 4 RCRCivil 393 : (2016) 4 RCRCriminal 336 : (2016) 1 SimLC 514
Criminal Procedure Code, 1973 (CrPC) — Section 397, 401, 482Negotiable Instruments Act, 1881 (NI) — Section 138, 147
High Courts02 Mar 2016Disposed Off
Ram Lal and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) ILRHP 91 : (2016) 1 SimLC 489
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Penal Code, 1860 (IPC) - Section 120-B, Section 201, Section 395, Section 396, Section 412, Section 457, Section 460
High Courts02 Mar 2016Disposed off
Daljit Kumar Vs H.P. State Financial Corporation and Others
High Court Of Himachal Pradesh · (2016) AIRCC 1319 : (2016) ILRHP 79 : (2016) 1 SimLC 602
Civil Procedure Code, 1908 (CPC) - Order 21 Rule 66, Order 21 Rule 85, Order 21 Rule 86, Order 21 Rule 90, Section 115, Section 47
High Courts02 Mar 2016Disposed off
Ramesh Hans Vs Sudha Hans and Others
High Court Of Himachal Pradesh · (2016) 2 HimLR 1016 : (2016) ILRHP 103 : (2016) LatestHLJ(HP) 368 : (2016) 1 SimLC 588
Civil Procedure Code, 1908 (CPC) - Order 21 Rule XXI, Section 115, Section 96Limitation Act, 1963 - Section 5
High Courts02 Mar 2016Dismissed
Tara Devi & ors. Vs Kaushalya Devi & ors.
High Court Of Himachal Pradesh · (2016) ILRHP 110 : (2016) LatestHLJ(HP) 422
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 6
High Courts02 Mar 2016Dismissed
Harnam Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 87 : (2016) 2 SimLC 712
Criminal Procedure Code, 1973 (CrPC) - Section 173, Section 313Protection of Children from Sexual Offences Act, 2012 - Section 6
High Courts02 Mar 2016Disposed Off
Bhartiya Govansh Rakshan Sanverdhan Parishad Vs The Union of India and Others
High Court Of Himachal Pradesh · (2016) 03 SHI CK 0031
Constitution of India, 1950 - Article 38, Article 48Himachal Pradesh Police Act, 2007 - Section 114, Section 115Himachal Pradesh Prohibition of Cow Slaughter Act, 1979 - Section 8
High Courts02 Mar 2016Dismissed
Thakur Dass and others Vs Manjit Singh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 301
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14(2)(c)
High Courts02 Mar 2016Dismissed
Gokul Ram Vs Union of India
High Court Of Himachal Pradesh · (2016) 161 AIC 786 : (2016) 2 HimLR 1026 : (2016) ILRHP 84 : (2016) 2 SimLC 824 : (2016) 1 SimLC 505
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts01 Mar 2016Dismissed
Arjun Jain Vs Ajay Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 14
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 11Specific Relief Act, 1963 — Section 38
High Courts01 Mar 2016Dismissed
State of H.P. Vs Samir Sood
High Court Of Himachal Pradesh · (2016) 3 CriCC 309 : (2016) CriLJ 2227 : (2016) ILRHP 44 : (2016) LatestHLJ(HP) 550 : (2016) 5 RCRCriminal 722 : (2016) 2 SimLC 808
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 164, Section 313Penal Code, 1860 (IPC) - Section 302, Section 498-A
High Courts01 Mar 2016Disposed Off
Virender Mohan Mahajan Vs H.P. Housing and Urban Development Authority
High Court Of Himachal Pradesh · (2016) ILRHP 58 : (2016) 2 SimLC 823
Constitution of India, 1950 - Article 226
High Courts01 Mar 2016Dismissed
Ved Parkash Vs Uttam Chand and Others
High Court Of Himachal Pradesh · (2016) ILRHP 55 : (2016) LatestHLJ(HP) 373
High Courts01 Mar 2016Dismissed
State of Himachal Pradesh Vs Bhag Singh
High Court Of Himachal Pradesh · (2016) ILRHP 52 : (2016) LatestHLJ(HP) 403 : (2016) 2 SimLC 804
Criminal Procedure Code, 1973 (CrPC) - Section 154, Section 161, Section 313Penal Code, 1860 (IPC) - Section 302
High Courts01 Mar 2016Dismissed
Lala Ram and Others Vs State of H.P. and Others
High Court Of Himachal Pradesh · (2016) 2 HimLR 1021 : (2016) ILRHP 27 : (2016) LatestHLJ(HP) 332
Constitution of India, 1950 - Article 14, Article 226
High Courts01 Mar 2016Allowed
Kartik Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 2 HimLR 1217 : (2016) ILRHP 20 : (2016) 5 RCRCriminal 700
Criminal Procedure Code, 1973 (CrPC) - Section 313Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 50