High Courts27 Apr 2016Dismissed
Smt. Savitri Vs Smt. Mahanti and others
High Court Of Himachal Pradesh · (2016) ILRHP 1448 : (2016) LatestHLJ(HP) 714
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 119
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High Court Of Himachal Pradesh judgments
31,399 judgments · page 651 of 1,570
High Courts26 Apr 2016Disposed Off
Sumeer Nath Vs Hari Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1531
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, 114Evidence Act, 1872 — Section 118
High Courts26 Apr 2016Disposed Off
Akash Deep Sharma Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1379
Constitution of India, 1950 — Article 226
High Courts26 Apr 2016Dismissed
Kamaljit Vs Anjana Kumari and others
High Court Of Himachal Pradesh · (2016) 2 SimLC 989
Hindu Adoptions and Maintenance Act, 1956 - Section 20
High Courts26 Apr 2016Disposed Off
State of H.P. & another Vs Suresh Verma
High Court Of Himachal Pradesh · (2016) ILRHP 1402 : (2016) LatestHLJ(HP) 693
Arbitration and Conciliation Act, 1996 - Section 34(2)
High Courts26 Apr 2016Disposed Off
Balbir Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1380
Constitution of India, 1950 — Article 226
High Courts25 Apr 2016Dismissed
Dev Raj Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) AIR(HP) 150
Civil Procedure Code, 1908 (CPC) — Section 9Himachal Pradesh Passengers and Goods Taxation Act, 1955 — Section 20Specific Relief Act, 1963 — Section 38
High Courts25 Apr 2016Dismissed
The State of Himachal Pradesh Vs Rakesh Kumar
High Court Of Himachal Pradesh · (2016) sup HimLR 2758
Criminal Procedure Code, 1973 (CrPC) - Section 378Motor Vehicles Act, 1988 - Section 185Penal Code, 1860 (IPC) - Section 147, Section 149, Section 279, Section 290, Section 336, Section 341, Section 506, Section 510
High Courts25 Apr 2016Dismissed
Lakhan Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1329
Penal Code, 1860 (IPC) — Section 147, 149, 323, 324, 342, 395, 427
High Courts25 Apr 2016Dismissed
State of Himachal Pradesh Vs Som Nath @ Babi and another
High Court Of Himachal Pradesh · (2016) sup HimLR 3093 : (2016) ILRHP 1372 : (2016) 2 SimLC 1153
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, 29
High Courts25 Apr 2016Dismissed
State of Himachal Pradesh Vs Sharda Devi
High Court Of Himachal Pradesh · (2016) sup HimLR 3102 : (2016) ILRHP 1345 : (2016) 2 SimLC 926
Penal Code, 1860 (IPC) - Section 306, 498A
High Courts25 Apr 2016Disposed Off
State of Himachal Pradesh Vs Bhagat Ram
High Court Of Himachal Pradesh · (2016) sup HimLR 3098 : (2016) ILRHP 1348 : (2016) 2 SimLC 1101
Penal Code, 1860 (IPC) - Section 302, 498A
High Courts25 Apr 2016Dismissed
Sudesh Kumar Vs M/s Shivalik Hatcheries Pvt. Ltd.
High Court Of Himachal Pradesh · (2016) ILRHP 1377
Specific Relief Act, 1963 — Section 5
High Courts25 Apr 2016Disposed Off
State of Himachal Pradesh Vs Raj Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1363
Penal Code, 1860 (IPC) — Section 306
High Courts25 Apr 2016Disposed Off
State of Himachal Pradesh Vs Ravinder Kumar
High Court Of Himachal Pradesh · (2016) ILRHP 1368 : (2016) 2 SimLC 954
Penal Code, 1860 (IPC) - Section 363, 366, 376
High Courts25 Apr 2016Dismissed
Param Deep Vs Smt. Sushma Rani
High Court Of Himachal Pradesh · (2016) ILRHP 1334 : (2016) LatestHLJ(HP) 589
Hindu Marriage Act, 1955 - Section 13
High Courts25 Apr 2016Disposed Off
State of Himachal Pradesh Vs Desh Raj and another
High Court Of Himachal Pradesh · (2016) sup HimLR 3088 : (2016) ILRHP 1352 : (2016) 2 SimLC 1057
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts23 Apr 2016Dismissed
Hamid Mohammad Vs Jaimal Dass & another
High Court Of Himachal Pradesh · (2016) ACD 537 : (2016) 3 HimLR 1777 : (2016) ILRHP 1325 : (2016) LatestHLJ(HP) 768 : (2016) LatestHLJ(HP) 456
Negotiable Instruments Act, 1881 (NI) - Section 118, 138
High Courts22 Apr 2016Disposed Off
Pankaj Thakur Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1781 : (2016) ILRHP 1298
Criminal Procedure Code, 1973 (CrPC) — Section 385
High Courts22 Apr 2016Disposed Off
State of Himachal Pradesh Vs Ravi Kant
High Court Of Himachal Pradesh · (2016) ILRHP 1311
Penal Code, 1860 (IPC) — Section 323, 34, 354, 376, 452