High Courts29 Apr 2016Dismissed
Kanta Devi Vs Rita Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1485
Motor Vehicles Act, 1988 — Section 166
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 650 of 1,570
High Courts29 Apr 2016Dismissed
Sandeep Mahajan Vs Sh. Surjeet Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1517
Motor Vehicles Act, 1988 — Section 149
High Courts29 Apr 2016Dismissed
Oriental Insurance Co. Ltd. Vs Jai Chand
High Court Of Himachal Pradesh · (2016) ILRHP 1498
Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1, 114
High Courts29 Apr 2016Dismissed
National Insurance Company Limited Vs Vineet Kumar
High Court Of Himachal Pradesh · (2016) AAC 2214 : (2016) ILRHP 1495
Insurance Act, 1938 — Section 64VB
High Courts29 Apr 2016Allowed
Anil Kumar Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1533
Penal Code, 1860 (IPC) — Section 201, 302, 34
High Courts29 Apr 2016Dismissed
State of Himachal Pradesh Vs Jasmer Singh and another
High Court Of Himachal Pradesh · (2016) sup HimLR 2911 : (2016) ILRHP 1524 : (2016) 2 SimLC 918
Evidence Act, 1872 - Section 101Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts29 Apr 2016Disposed Off
Rattan Singh and another Vs Surto Devi and another
High Court Of Himachal Pradesh · (2016) ILRHP 1507 : (2016) LatestHLJ(HP) 559
Motor Vehicles Act, 1988 - Section 2(21)
High Courts29 Apr 2016Allowed
Vishwa Nath Vs State of Himachal Pradesh and another
High Court Of Himachal Pradesh · (2016) ILRHP 1552 : (2016) 2 SimLC 1001
Civil Procedure Code, 1908 (CPC) - Order 29 Rule 9, Order 6 Rule 17Specific Relief Act, 1963 - Section 39
High Courts29 Apr 2016Disposed Off
Shri Nande Lal Yadav & others Vs Shri Manjeet Singh & others
High Court Of Himachal Pradesh · (2016) ILRHP 1489 : (2016) LatestHLJ(HP) 569
Motor Vehicles Act, 1988 - Section 166
High Courts29 Apr 2016Dismissed
State of Himachal Pradesh Vs Bishan Dutt
High Court Of Himachal Pradesh · (2016) ILRHP 1519 : (2016) 2 SimLC 1160
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts29 Apr 2016Disposed Off
Adarsh Guleria Vs Rajinder Singh and others
High Court Of Himachal Pradesh · (2016) 2 SimLC 1051
Penal Code, 1860 (IPC) - Section 306, 34, 498A
High Courts28 Apr 2016Disposed Off
Dr. Harbir Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) sup HimLR 2931
Criminal Procedure Code, 1973 (CrPC) - Section 482
High Courts28 Apr 2016Dismissed
State of H.P. Vs Dalip Singh and others
High Court Of Himachal Pradesh · (2016) sup HimLR 2918 : (2016) ILRHP 1455 : (2016) LatestHLJ(HP) 678 : (2016) 2 SimLC 930
Evidence Act, 1872 - Section 304B, 32(1), 498A
High Courts28 Apr 2016Dismissed
Smt. Kamlo Devi & Ors. Vs Cheeno Devi & ors.
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 617 : (2016) 2 SimLC 1140
Civil Procedure Code, 1908 (CPC) - Order 6 Rule 17
High Courts28 Apr 2016Dismissed
State of Himachal Pradesh Vs Pawan Kumar
High Court Of Himachal Pradesh · (2016) sup HimLR 2907 : (2016) ILRHP 1479 : (2016) 2 SimLC 1106
Penal Code, 1860 (IPC) - Section 376
High Courts28 Apr 2016Dismissed
State of Himachal Pradesh Vs Arjun Singh & another
High Court Of Himachal Pradesh · (2016) 2 SimLC 1117
Penal Code, 1860 (IPC) - Section 376
High Courts27 Apr 2016Disposed Off
Manu Goel Vs Tarsem Chand Jain
High Court Of Himachal Pradesh · (2016) ILRHP 1444
Securitisation and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002 (SARFAESI) — Section 13(4)
High Courts27 Apr 2016Disposed Off
Himachal Pradesh Horticulture Produce Marketing Vs Smt. Kanta Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1440
Limitation Act, 1963 — Section 5
High Courts27 Apr 2016Disposed Off
Rama Nand Vs State of Himachal Pradesh & anr.
High Court Of Himachal Pradesh · (2016) sup HimLR 3145 : (2016) 2 SimLC 991
Land Acquisition Act, 1894 - Section 4
High Courts27 Apr 2016Partly Allowed
Kuldeep Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 163 AIC 675 : (2016) sup HimLR 2755 : (2016) ILRHP 1441 : (2016) 3 SimLC 1545
Penal Code, 1860 (IPC) - Section 304