High Courts06 May 2016Disposed Off
Pushap Raj alias Sanju and another Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 2 SimLC 1166
Penal Code, 1860 (IPC) - Section 307, 323, 34, 341, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 648 of 1,570
High Courts06 May 2016Disposed Off
Birma Devi and others Vs Suresh
High Court Of Himachal Pradesh · (2016) sup HimLR 2730 : (2016) 2 SimLC 870
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts06 May 2016Disposed Off
Bhima Gupta Vs Bhim Singh and another
High Court Of Himachal Pradesh · (2016) 3 HimLR 1604
Motor Vehicles Act, 1988 - Section 173
High Courts06 May 2016Disposed Off
Sudesh Rani and another Vs Lajya Ram and others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1609
Motor Vehicles Act, 1988 - Section 173
High Courts06 May 2016Disposed Off
Babu Ram Vs Ajay Kumar and others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1611 : (2016) LatestHLJ(HP) 608 : (2016) 2 SimLC 1046
Motor Vehicles Act, 1988 - Section 173
High Courts06 May 2016Disposed Off
Vinod Kumar Verma Vs Ranjeet Singh Rathore
High Court Of Himachal Pradesh · (2016) 3 HimLR 1637 : (2016) 5 RCRCriminal 795
Negotiable Instruments Act, 1881 (NI) - Section 138
High Courts06 May 2016Disposed Off
Smt. Babita Kumari Vs Union of India & Others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1630
Constitution of India, 1950 - Article 16, 227
High Courts06 May 2016Allowed
Raj Kumar Vs M/s Ram Krishan
High Court Of Himachal Pradesh · (2016) ACD 689
High Courts05 May 2016Partly Allowed
State of Himachal Pradesh Vs Bir Singh
High Court Of Himachal Pradesh · (2016) 2 SimLC 1076
Penal Code, 1860 (IPC) - Section 376(f), 511
High Courts05 May 2016Disposed Off
Y.S. Parmar University Vs N.K. Joolka
High Court Of Himachal Pradesh · (2016) 3 HimLR 1615
Constitution of India, 1950 - Article 226
High Courts05 May 2016Dismissed
Shri Gobind Singh Vs State Bank of India
High Court Of Himachal Pradesh · (2016) AIRCC 2225
High Courts04 May 2016Disposed Off
Union of India through Secretary Defence New Delhi Vs Gupat Ram
High Court Of Himachal Pradesh · (2016) sup HimLR 3147
Land Acquisition Act, 1894 - Section 23
High Courts04 May 2016Allowed
Mahindra Holidays and Resorts India Limited Vs State of H.P
High Court Of Himachal Pradesh · (2016) CriLJ 3513 : (2016) 4 RCRCriminal 820
Prevention of Food Adulteration Act, 1954 — Section 17(2)
High Courts04 May 2016Disposed Off
Sh. Lachhmi Ram Vs Sh. Roop Ram and others
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 625
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 May 2016Disposed Off
Madan Singh & Anr. Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) 2 SimLC 984
Penal Code, 1860 (IPC) - Section 332, 506
High Courts04 May 2016Dismissed
Naresh Chhabra Vs Union of India
High Court Of Himachal Pradesh · (2016) AIRCC 1965 : (2016) 2 SimLC 1138
Public Premises (Eviction of Unauthorised Occupants) Act, 1971 - Section 5(1)
High Courts04 May 2016Dismissed
Shri P.C. Sharma Vs Chairman-cum-Managing Director, Bank of India and others
High Court Of Himachal Pradesh · (2016) 2 SimLC 1021
High Courts04 May 2016Allowed
Raju Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 706 : (2016) 5 RCRCriminal 839 : (2016) 2 SimLC 1063
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20
High Courts04 May 2016Disposed Off
Sohan Lal Vs Ghanshyam
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 718
Civil Procedure Code, 1908 (CPC) - Section 100
High Courts04 May 2016Dismissed
Dina Nath (through his L.R. Vishal Puri) Vs Muni Lal
High Court Of Himachal Pradesh · (2016) 2 SimLC 994