High Courts12 May 2016Dismissed
State of Himachal Pradesh - Appellant @HASH Mohan Singh
High Court Of Himachal Pradesh · (2016) 3 SimLC 1500
Penal Code, 1860 (IPC) - Section 302, Section 376
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 647 of 1,570
High Courts12 May 2016Disposed Off
Suresh Kumar Vs Om Prakash
High Court Of Himachal Pradesh · (2016) ILRHP 1367
Himachal Pradesh Urban Rent Control Act, 1987 — Section 14
High Courts12 May 2016Partly Allowed
Smt. Pitambari Devi Vs Gurpreet Singh
High Court Of Himachal Pradesh · (2016) AAC 1670
High Courts11 May 2016Dismissed
Jaidev Vs State of HP
High Court Of Himachal Pradesh · (2016) sup HimLR 2752
Constitution of India, 1950 - Article 226Industrial Disputes Act, 1947 - Section 10
High Courts11 May 2016Disposed Off
Anil Sharma Vs Rajesh Kumar and others
High Court Of Himachal Pradesh · (2016) 3 CivCC 821 : (2016) 3 RCRCivil 827
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 101, 68Registration Act, 1908 - Section 18
High Courts11 May 2016Dismissed
Sumati Devi Vs Dalip Singh and another
High Court Of Himachal Pradesh · (2016) AIR(HP) 114 : (2016) 3 CivCC 669
High Courts10 May 2016Disposed Off
Himachal Pradesh State Electricity Board Vs M/s. Sintex Industries Ltd.
High Court Of Himachal Pradesh · (2017) AIRCC 450
Electricity Act, 2003 - Section 126, Section 127
High Courts10 May 2016Disposed Off
Smt. Lila Devi Vs Jagdish Chand
High Court Of Himachal Pradesh · (2016) AIR(HP) 158 : (2016) 4 CivCC 470
Civil Procedure Code, 1908 (CPC) — Order 26 Rule 9, 96
High Courts10 May 2016Dismissed
Joginder Singh Vs State of H.P. and others
High Court Of Himachal Pradesh · (2016) 163 AIC 678
Penal Code, 1860 (IPC) - Section 307, 323, 34, 341, 447, 506
High Courts10 May 2016Disposed Off
Himachal Pradesh State Electricity Board and others Vs M/s Nectar Life Sciences Limited & another
High Court Of Himachal Pradesh · (2016) 3 HimLR 1593
Electricity Act, 2003 - Section 126, 127
High Courts10 May 2016Dismissed
Smt. Savita Kumari Vs H.P. Housing & Urban Development Authority
High Court Of Himachal Pradesh · (2016) AIR(HP) 133 : (2016) 4 CivCC 679
High Courts09 May 2016Dismissed
State of Himachal Pradesh Vs Rajiv Kumar alias Vicky
High Court Of Himachal Pradesh · (2016) 3 HimLR 1681
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 20, Section 42, Section 50
High Courts09 May 2016Dismissed
Meena Devi Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 3 HimLR 1665
High Courts09 May 2016Dismissed
The Community Development Cell & Others Vs Shri Jagdish Chand
High Court Of Himachal Pradesh · (2016) 2 CLR 694 : (2016) 150 FLR 738 : (2016) 3 HimLR 1673
Industrial Disputes Act, 1947 - Section 33C(1)
High Courts09 May 2016Dismissed
Sohanu Ram, son of Jiunu Vs Nikku Ram, son of late Shri Banta and others
High Court Of Himachal Pradesh · (2016) 3 HimLR 1697 : (2016) LatestHLJ(HP) 725
Civil Procedure Code, 1908 (CPC) - Section 100Specific Relief Act, 1963 - Section 38(3)(d)
High Courts07 May 2016Disposed Off
State of Himachal Pradesh Vs Atma Ram
High Court Of Himachal Pradesh · (2016) 3 HimLR 1633 : (2016) 5 RCRCriminal 792
Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) - Section 18
High Courts07 May 2016Dismissed
Kamla Devi Vs Uttam Chand
High Court Of Himachal Pradesh · (2016) ALLMRCri 542 : (2016) 4 CriCC 225 : (2016) CriLJ 3297 : (2016) 3 Crimes 610 : (2016) 3 HLR 505 : (2016) 4 JCC 2395 : (2016) 4 RCRCivil 395 : (2016) 4 RCRCriminal 338
High Courts06 May 2016Allowed
Rajinder Kumar - Appellant @HASH Joginder Singh and Others
High Court Of Himachal Pradesh · (2016) AAC 2227
Motor Vehicles Act, 1988 - Section 168
High Courts06 May 2016Disposed Off
Ajay Kumar Vs State of H.P.
High Court Of Himachal Pradesh · (2016) sup HimLR 2716
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 120B, Section 420Prevention of Corruption Act, 1988 - Section 13(2), Section 13(i)(d)
High Courts06 May 2016Dismissed
Sant Ram and others Vs High Court of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) LatestHLJ(HP) 772 : (2017) LIC 599
Constitution of India, 1950 - Article 227