High Courts24 May 2016Disposed Off
Gursewak Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1429
Criminal Procedure Code, 1973 (CrPC) — Section 482, 482Penal Code, 1860 (IPC) — Section 406, 498A, 506
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 645 of 1,570
High Courts24 May 2016Disposed Off
Zumla Zamindaran of Village Shong Vs Zumla Zamindaran of Village Chansu
High Court Of Himachal Pradesh · (2016) ILRHP 1447 : (2016) LatestHLJ(HP) 754
Civil Procedure Code, 1908 (CPC) - Section 100Evidence Act, 1872 - Section 13, 48
High Courts24 May 2016Dismissed
Adarsh Kumar Vs Dheeraj Khanna
High Court Of Himachal Pradesh · (2016) 2 RCRRent 195
Himachal Pradesh Urban Rent Control Act, 1987 - Section 14(2)(i), 14(2)(ii)
High Courts23 May 2016Disposed Off
Dass Ram Vs Daler Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1420
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 27
High Courts20 May 2016Disposed Off
Mahesh Thakur Vs State of H.P.
High Court Of Himachal Pradesh · (2016) sup HimLR 3029 : (2016) sup HimLR 2712
Criminal Procedure Code, 1973 (CrPC) - Section 482Penal Code, 1860 (IPC) - Section 323, Section 34, Section 498A
High Courts20 May 2016Disposed Off
State of H.P. Vs Narottam Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1417
Penal Code, 1860 (IPC) — Section 307, 324
High Courts20 May 2016Allowed
Smt. Nimmo Devi Vs Punjab Roadways Transport Corporation
High Court Of Himachal Pradesh · (2016) AAC 1560 : (2016) LatestHLJ(HP) 1005
High Courts20 May 2016Partly Allowed
The Executive Engineer Vs Smt. Amro Devi
High Court Of Himachal Pradesh · (2016) AAC 1531
High Courts19 May 2016Disposed Off
The Municipal Council Nahan Vs Ram Chander
High Court Of Himachal Pradesh · (2016) sup HimLR 3017
High Courts19 May 2016Dismissed
Shri Vinay Kumar Vs Shri Kishori Lal
High Court Of Himachal Pradesh · (2016) 4 HimLR 2384
High Courts19 May 2016Dismissed
State of Himachal Pradesh Vs Joginder Singh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1848
Penal Code, 1860 (IPC) - Section 302
High Courts19 May 2016Dismissed
Vinod Sharma Vs Abdul Hassan
High Court Of Himachal Pradesh · (2016) 3 CLR 445 : (2016) 151 FLR 767 : (2016) ILRHP 1414 : (2017) LabLR 177
Workmens Compensation Act, 1923 — Section 12, 5
High Courts19 May 2016Disposed Off
Surita Sharma Vs Suresh Kumar
High Court Of Himachal Pradesh · (2016) ALLMRCri 521 : (2016) sup HimLR 3030
Criminal Procedure Code, 1973 (CrPC) — Section 125, 482
High Courts19 May 2016Dismissed
Prem Chand and another Vs Manju
High Court Of Himachal Pradesh · (2016) AIR(HP) 117 : (2016) 3 CivCC 742 : (2016) 3 CriCC 807 : (2016) 3 Crimes 621 : (2016) 3 DMC 156 : (2016) Sup HimLR 2713 : (2016) 3 HLR 339 : (2016) 5 RCRCriminal 895
Protection of Women From Domestic Violence Act, 2005 - Section 12, 3
High Courts19 May 2016Allowed
Ram Paul Vs Himachal Pradesh State Electricity Board Limited
High Court Of Himachal Pradesh · (2016) 3 CLR 131 : (2016) 151 FLR 456 : (2016) sup HimLR 3021
Industrial Disputes Act, 1947 - Section 10(1)
High Courts18 May 2016Dismissed
Rajesh Kumar Vs Roshan Lal
High Court Of Himachal Pradesh · (2016) sup HimLR 3008
Civil Procedure Code, 1908 (CPC) - Order 16 Rule 14Constitution of India, 1950 - Article 227
High Courts18 May 2016Disposed Off
Naminder Singh Vs Atma Singh
High Court Of Himachal Pradesh · (2016) 3 HimLR 1913
Civil Procedure Code, 1908 (CPC) - Section 151Constitution of India, 1950 - Article 227
High Courts18 May 2016Disposed Off
Shippi Devi Vs Laja Devi
High Court Of Himachal Pradesh · (2016) ILRHP 1409
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 35
High Courts18 May 2016Disposed Off
Vidya Vs Arvind
High Court Of Himachal Pradesh · (2016) ILRHP 1413
Hindu Marriage Act, 1955 — Section 24
High Courts18 May 2016Dismissed
State of H.P. Vs Sharanjit
High Court Of Himachal Pradesh · (2016) ILRHP 1410
Penal Code, 1860 (IPC) — Section 279, 337, 338