High Courts01 Jun 2016Dismissed
Land Acquisition Collector Vs Jatinder Singh
High Court Of Himachal Pradesh · (2016) ILRHP 1588
Land Acquisition Act, 1894 — Section 18
COURT ARCHIVE
High Court Of Himachal Pradesh judgments
31,399 judgments · page 643 of 1,570
High Courts01 Jun 2016Dismissed
Krishan Chand Vs Amar Nath
High Court Of Himachal Pradesh · (2016) 3 HimLR 1811 : (2016) ILRHP 1581
Civil Procedure Code, 1908 (CPC) — Section 100Specific Relief Act, 1963 — Section 34
High Courts01 Jun 2016Disposed Off
Khem Singh Vs State of H.P.
High Court Of Himachal Pradesh · (2016) 3 HimLR 1801 : (2016) ILRHP 1579
Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 482Forest Act, 1927 — Section 52A
High Courts01 Jun 2016Dismissed
H.P. State Electricity Board Ltd. Vs Ram Dass
High Court Of Himachal Pradesh · (2016) ILRHP 1578
Limitation Act, 1963 — Section 5
High Courts01 Jun 2016Dismissed
R.K. Jha Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1613
Criminal Procedure Code, 1973 (CrPC) — Section 438Penal Code, 1860 (IPC) — Section 406, 420
High Courts01 Jun 2016Disposed Off
Sh. Yog Raj Sood Vs Smt. Sunita Kaushal & another
High Court Of Himachal Pradesh · (2016) 3 HimLR 1919 : (2016) ILRHP 1632 : (2016) 2 RCRRent 223
Civil Procedure Code, 1908 (CPC) - Order 41 Rule 27, 115Himachal Pradesh Urban Rent Control Act, 1987 - Section 14, 14(2)(b), 14(2)(i), 24(5)Transfer of Property Act, 1882 - Section 108
High Courts31 May 2016Dismissed
State of H.P. Vs Yashpal Dhiman
High Court Of Himachal Pradesh · (2016) ILRHP 1564
Limitation Act, 1963 — Section 5
High Courts31 May 2016Dismissed
State of Himachal Pradesh Vs Om Parkash
High Court Of Himachal Pradesh · (2016) ILRHP 1554
Evidence Act, 1872 — Section 25Penal Code, 1860 (IPC) — Section 323, 326, 34, 341
High Courts31 May 2016Disposed Off
Ramesh Chand Vs State of H.P.
High Court Of Himachal Pradesh · (2016) ILRHP 1551
Constitution of India, 1950 — Article 226
High Courts31 May 2016Disposed Off
Ankit Hire Purchase (P) Ltd. Vs Neelam Kumari
High Court Of Himachal Pradesh · (2016) ILRHP 1543
Evidence Act, 1872 — Section 73
High Courts31 May 2016Disposed Off
Neelam Rana Vs Meera Dewan
High Court Of Himachal Pradesh · (2016) 164 AIC 675 : (2016) ILRHP 1545
High Courts31 May 2016Dismissed
Sher Singh (deceased) through LRs. Vs Santokh Singh (deceased) through LRs
High Court Of Himachal Pradesh · (2016) 164 AIC 694
High Courts30 May 2016Dismissed
M/s. Sturdy Industries Ltd. Vs M/s. Isotech Electrical and Civil Projects (P) Ltd.
High Court Of Himachal Pradesh · (2016) AIRCC 2448 : (2016) 4 CivCC 450 : (2016) ILRHP 1530
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts30 May 2016Partly Allowed
Jhabe Ram Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1527
Penal Code, 1860 (IPC) — Section 302
High Courts30 May 2016Disposed Off
Harminder Paul Vs State of H.P. & another
High Court Of Himachal Pradesh · (2016) 164 AIC 696 : (2016) 4 CriCC 69 : (2016) 3 RCRCriminal 894 : (2016) 3 SimLC 1542
Criminal Procedure Code, 1973 (CrPC) - Section 454Penal Code, 1860 (IPC) - Section 379, 411
High Courts30 May 2016Allowed
Dharam Chand Vs Inderjeet Singh
High Court Of Himachal Pradesh · (2016) ACD 751 : (2016) ILRHP 1523
High Courts30 May 2016Dismissed
State of Himachal Pradesh Vs Ajay Guleria
High Court Of Himachal Pradesh · (2016) 164 AIC 687 : (2016) ILRHP 1537
High Courts27 May 2016Disposed Off
Amar Singh Vs State of Himachal Pradesh
High Court Of Himachal Pradesh · (2016) ILRHP 1497
Penal Code, 1860 (IPC) — Section 420, 468, 471
High Courts27 May 2016Dismissed
The National Insurance Company Limited Vs Kalpana Sharma
High Court Of Himachal Pradesh · (2016) AAC 1681 : (2017) ACJ 1085 : (2016) 5 ALLMR 68
High Courts27 May 2016Dismissed
Sandeep Walia Vs Sanjeev Dulta
High Court Of Himachal Pradesh · (2016) ACD 737 : (2016) 164 AIC 682 : (2016) ALLMRCri 580 : (2016) 3 BankJ 205 : (2017) 1 CivilLJ 212 : (2017) 1 DCR 388