COURT ARCHIVE

High Court Of Himachal Pradesh judgments

31,399 judgments · page 642 of 1,570

High Courts02 Jun 2016Dismissed

Ram Gopal Sood Vs Jai Pal Chauhan

High Court Of Himachal Pradesh · (2016) 3 HimLR 1894 : (2016) ILRHP 1683 : (2016) LatestHLJ(HP) 1232 : (2016) 2 RCRRent 362

Contempt of Courts Act, 1971 — Section 10Himachal Pradesh High Court Contempt Rules, 1996 — Rule 3, 4

High Courts02 Jun 2016Dismissed

Vikas Gupta Vs H.P.S.E.B.

High Court Of Himachal Pradesh · (2016) ILRHP 1726

High Courts02 Jun 2016Disposed Off

Sudesh Kumari Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 1721

High Courts02 Jun 2016Dismissed

State of Himachal Pradesh Vs Shashi Pal alias Babu

High Court Of Himachal Pradesh · (2016) ILRHP 1715

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20

High Courts02 Jun 2016Disposed Off

Scancraft Grafiks Pvt. Limited Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 3 HimLR 1785 : (2016) ILRHP 1705

Constitution of India, 1950 — Article 226

High Courts02 Jun 2016Disposed Off

Residents of village Jatain, Dochi and Reha Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ILRHP 1694

Constitution of India, 1950 — Article 226

High Courts02 Jun 2016Dismissed

Rasheed Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) ILRHP 1691

Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15B

High Courts02 Jun 2016Allowed

Gurdev Singh Vs Narain Singh

High Court Of Himachal Pradesh · (2016) ILRHP 1656

Civil Procedure Code, 1908 (CPC) — Section 100, 11

High Courts02 Jun 2016Disposed Off

National Insurance Company Ltd. Vs Ritu Sharma

High Court Of Himachal Pradesh · (2016) ILRHP 1666

Motor Vehicles Act, 1988 — Section 166, 173

High Courts02 Jun 2016Allowed

Desh Raj Thakur Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 3 HimLR 1804 : (2016) ILRHP 1654

High Courts02 Jun 2016Disposed Off

Anil Verma Vs State of H.P.

High Court Of Himachal Pradesh · (2016) 3 HimLR 1822 : (2016) ILRHP 1647

Administrative Tribunals Act, 1985 — Section 15

High Courts02 Jun 2016Disposed Off

Jaspal Singh Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) ILRHP 1661

Criminal Procedure Code, 1973 (CrPC) — Section 374Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 15B

High Courts01 Jun 2016Dismissed

Baba Kyalu Ji Maharaj Chhinjh Mela Vs Sub Divisional Magistrate, Nurpur

High Court Of Himachal Pradesh · (2016) ILRHP 1570

Criminal Procedure Code, 1973 (CrPC) — Section 144

High Courts01 Jun 2016Disposed Off

Naresh Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) ILRHP 1601

Penal Code, 1860 (IPC) — Section 279, 338

High Courts01 Jun 2016Dismissed

State of Himachal Pradesh Vs Jagmohan alias Mohini

High Court Of Himachal Pradesh · (2016) ILRHP 1628

Penal Code, 1860 (IPC) — Section 201, 302, 34

High Courts01 Jun 2016Dismissed

State of Himachal Pradesh Vs Budh Ram

High Court Of Himachal Pradesh · (2016) ILRHP 1617

Penal Code, 1860 (IPC) — Section 302, 364

High Courts01 Jun 2016Dismissed

State of H.P. Vs Bhumi Dev

High Court Of Himachal Pradesh · (2016) ILRHP 1614

Penal Code, 1860 (IPC) — Section 323, 325

High Courts01 Jun 2016Disposed Off

Ashok Kumar Vs State of Himachal Pradesh

High Court Of Himachal Pradesh · (2016) 3 HimLR 1795 : (2016) ILRHP 1565

Constitution of India, 1950 — Article 226

High Courts01 Jun 2016Disposed Off

Nisha Devi Vs Satluj Jal Vidyut Nigam

High Court Of Himachal Pradesh · (2016) ILRHP 1605

Constitution of India, 1950 — Article 226Himachal Pradesh Panchayati Raj (General) Rules, 1997 — Rule 21

High Courts01 Jun 2016Dismissed

Maman Chand Jain Vs State of H.P.

High Court Of Himachal Pradesh · (2016) ALLMRCri 578 : (2016) 3 HimLR 1809 : (2016) ILRHP 1599

Criminal Procedure Code, 1973 (CrPC) — Section 438Drugs and Cosmetics Act, 1940 — Section 17B, 18(a)(i), 27(c), 36ACPenal Code, 1860 (IPC) — Section 420